High Courts02 Jun 1910
Musammat Ashrafi Kuar Vs Jai Narain and Others
Allahabad High Court · 6 Ind. Cas. 862
Guardians and Wards Act, 1890 — Section 10
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,341 of 61,135
High Courts02 Jun 1910
Syed Khursheed Ali and Others Vs Musammat Wazir-un-nissa and Others
Allahabad High Court · 6 Ind. Cas. 857
Contract Act, 1872 — Section 23, 24
High Courts01 Jun 1910
In Re: Halima Khatun
Calcutta High Court · (1910) ILR (Cal) 870
Trustees and Mortgagees Powers Act, 1866 — Section 45
High Courts01 Jun 1910
Adhar Chandra Dutt and Another Vs Kirtibash Bairagee and Others
Calcutta High Court · 6 Ind. Cas. 638
High Courts01 Jun 1910
In Re: Waqf executed by Halima Khatoon
Calcutta High Court · 7 Ind. Cas. 33
Letters Patent Act, 1865 — Section 18
High Courts01 Jun 1910
Mir Eusuff Ali and Others Vs Panchanan Chatterjee
Calcutta High Court · 6 Ind. Cas. 842
High Courts01 Jun 1910
Ghanashyam Misser Vs Kumar Kalanund Singh and Another
Calcutta High Court · 6 Ind. Cas. 790
Bengal Tenancy Act, 1885 — Section 50
High Courts01 Jun 1910Dismissed
Ugar Sen Vs Lakhmi Chand and Others
Allahabad High Court · 6 Ind. Cas. 840
Contract Act, 1872 — Section 45
High Courts31 May 1910
Sakina Bibee Vs Mahomed Ishak
Calcutta High Court · (1910) ILR (Cal) 839
Probate and Administration Act, 1881 — Section 4Succession Act, 1865 — Section 187
High Courts30 May 1910Dismissed
Gopal Saran Narain Singh, Decree-holder Vs Sheikh Md. Ahsan Auction-purchaser
Calcutta High Court · (1910) 05 CAL CK 0057
High Courts30 May 1910
Nibaran Chandra Banerjee Vs S.C. Mukherjee
Calcutta High Court · 6 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Section 57Limitation Act, 1963 — Section 14
High Courts30 May 1910Dismissed
Ram Pargas Upadhya and Others Vs Sooba Upadhya
Allahabad High Court · 6 Ind. Cas. 837
General Clauses Act, 1897 — Section 6North Western Provinces Tenancy Act, 1901 — Section 20
High Courts30 May 1910Dismissed
Muhammad Taki Vs Shandar and Another
Allahabad High Court · 7 Ind. Cas. 212
High Courts30 May 1910
Sheikh Muhammad Ibrahim and Others Vs Nakchhed Ram Sukul
Allahabad High Court · 6 Ind. Cas. 890
Transfer of Property Act, 1882 — Section 55(2)
High Courts28 May 1910Allowed
Gaya Pershad and Others Vs Ganga Bishun
Allahabad High Court · 6 Ind. Cas. 838
High Courts27 May 1910
Niladri Mahanti and Others Vs Bichitranand Roy and Others
Calcutta High Court · 6 Ind. Cas. 605
High Courts27 May 1910
Lachmi Narain Mahto Vs Corporation of Calcutta
Calcutta High Court · 6 Ind. Cas. 800
Calcutta Municipal Act, 1923 — Section 449
High Courts27 May 1910
Lachmi Narayan Mahto Vs Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 833
Calcutta Municipal Act, 1923 — Section 449