High Courts28 Feb 1910Dismissed
Musaraf Ali Vs Amir Jan Bibee
Calcutta High Court · (1910) 02 CAL CK 0015
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,339 of 61,106
High Courts28 Feb 1910
Tarini Charan Banerjee Vs Chandra Kumar Dey and Others
Calcutta High Court · 6 Ind. Cas. 193
High Courts28 Feb 1910
Lingappa Ningappa Shiwalli Vs Sangawa Gandapagowda
Bombay High Court · (1910) 12 BOMLR 370
High Courts28 Feb 1910Allowed
Gokulsing Bhikaram Pardeshi Vs Kisansing Guru Laxmangir
Bombay High Court · (1910) 12 BOMLR 539
High Courts28 Feb 1910Dismissed
Pursotam Rao Tantia and Others Vs Radha Bai
Allahabad High Court · 6 Ind. Cas. 692
Specific Relief Act, 1877 — Section 42
High Courts28 Feb 1910
Mohan Lalaji and Another Vs Madhusudan Lala
Allahabad High Court · 6 Ind. Cas. 77
High Courts28 Feb 1910
Rukia Begum Vs Muhammad Kazim and Others
Allahabad High Court · 6 Ind. Cas. 568
High Courts28 Feb 1910
Pemmaraju Venkiah Garoo Vs The Secretary of State for India in Council
Madras High Court · 6 Ind. Cas. 727
Survey and Boundaries Act, 1897 — Section 12
High Courts28 Feb 1910
In Re: Kanchi Doraisamy Mudaliar
Madras High Court · 6 Ind. Cas. 683
Penal Code, 1860 (IPC) — Section 482, 486
High Courts28 Feb 1910
Ansur Subba Nayudu and Another Vs Bathula Bee Bee Sahiba and Others
Madras High Court · (1911) ILR (Mad) 479
High Courts28 Feb 1910
Muthukana Ana Ramanadhan Chettiar Vs Vada Levvai Marakayar and Others
Madras High Court · (1911) ILR (Mad) 12 : (1910) 20 MLJ 254
High Courts28 Feb 1910
Pemmarazu Venkiah Vs The Secretary of State for India
Madras High Court · (1911) ILR (Mad) 108
Survey and Boundaries Act, 1897 — Section 12
High Courts28 Feb 1910
Ansur Subba Naidu and Another Vs Bathula Bee Bee Sahiba and Others
Madras High Court · 7 Ind. Cas. 269
High Courts26 Feb 1910Allowed
Sitabai Vs Ramchandrarao V. Bhonsle
Bombay High Court · (1910) 12 BOMLR 373
High Courts26 Feb 1910
Ram Parshad Bhagat Vs Suba Rai and Others
Allahabad High Court · 6 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts25 Feb 1910
A.L.A.R. Arunachellum Chettiar Vs P.S.K. Haji Sheik Meera Rowther
Madras High Court · 7 Ind. Cas. 856(1)
High Courts25 Feb 1910
A.L.A.R. Arunachellam Chettiar Vs P.S.K. Haji Sheek Meera Rowthar
Madras High Court · (1911) ILR (Mad) 25
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11
High Courts25 Feb 1910
Janoki Nath Chakravarti Vs Kali Kumar Chakravarti
Calcutta High Court · 5 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts25 Feb 1910
Mabulla Sardar and Others Vs Hemangini Debi and Others
Calcutta High Court · 6 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1