High Courts28 Jun 1910
Rukminimoyi Vs Poran Chunder Bhera
Calcutta High Court · 14 Ind. Cas. 823
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, 2
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,337 of 61,135
High Courts28 Jun 1910
Pandab Dowari Das and Others Vs Ananda Kishun Chakravarti and Others
Calcutta High Court · 7 Ind. Cas. 102
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Jun 1910Allowed
Cecil Gray Vs The Cantonment Committee of Poona
Bombay High Court · (1910) 12 BOMLR 615
Civil Procedure Code, 1908 (CPC) — Section 2(7)
High Courts26 Jun 1910
Satis Chandra Giri Mohant Vs Gopal Chandra Rai
Calcutta High Court · 7 Ind. Cas. 627
Bengal Tenancy Act, 1885 — Section 107(2), 108
High Courts23 Jun 1910Dismissed
Vishvanath P. Vaidya Vs The London and Lancashire Life Assurance Company
Bombay High Court · (1910) 12 BOMLR 717
High Courts23 Jun 1910
Maheswar Panda and Others Vs Baidya Nath Jana and Others
Calcutta High Court · 7 Ind. Cas. 7
Limitation Act, 1963 — Section 20(1)
High Courts23 Jun 1910
Jai Nath Jha and Others Vs Kamala Nath Jha and Another
Calcutta High Court · 7 Ind. Cas. 31
High Courts23 Jun 1910
Ramanand Singh and Others and Adhan Singh Vs In Both Ram Saran Singh and Others
Calcutta High Court · 7 Ind. Cas. 27
High Courts23 Jun 1910Allowed
Yellappa Ramappa Kuri Vs Marlingappa Chavadappa
Bombay High Court · (1910) 12 BOMLR 577
High Courts22 Jun 1910
Srinarain Singh Vs Sundarbati Kumari
Calcutta High Court · 6 Ind. Cas. 860a
Bengal Tenancy Act, 1885 — Section 51
High Courts22 Jun 1910
Kailas Chandra Mitra Vs Secretary of State for India in Council
Calcutta High Court · 18 Ind. Cas. 638
Land Acquisition Act, 1891 — Section 18
High Courts22 Jun 1910
Munna Lal and Another Vs Hajira jan and Another
Allahabad High Court · 7 Ind. Cas. 404
High Courts21 Jun 1910
Tula Ram Marwari Vs Mohri Lal Marwari and Others
Calcutta High Court · 7 Ind. Cas. 5
High Courts21 Jun 1910
Mon Mohan Karmakar Vs Dwarka Nath Karmakar
Calcutta High Court · 7 Ind. Cas. 55
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts21 Jun 1910
Syed Mahomed Siddik Vs Ram Lal Mandar and Others
Calcutta High Court · 7 Ind. Cas. 4
High Courts21 Jun 1910
Jugal Mohini Dasi Vs Sri Nath Chattrjee
Calcutta High Court · 7 Ind. Cas. 477
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts21 Jun 1910
Bankim Chandra Chatterjee Vs Akhoy Kumar Banerjee and Others
Calcutta High Court · 7 Ind. Cas. 41
High Courts21 Jun 1910Allowed
Hakim Ram Kishen Vs Babu Piare Lal
Allahabad High Court · 7 Ind. Cas. 101
High Courts20 Jun 1910
Harendra Lal Roy Chowdhury Vs Nawab Salimullah Bahadur and Others
Calcutta High Court · 7 Ind. Cas. 21
Bengal Land Revenue Sales Act, 1859 — Section 18
High Courts20 Jun 1910
Sarat Chandra Roy Chowdhry Vs M.M. Nahapiet
Calcutta High Court · (1910) ILR (Cal) 907