High Courts18 Feb 1908
Maniruddin and Others Vs The Emperor
Calcutta High Court · (1908) 02 CAL CK 0024
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,335 of 60,970
High Courts18 Feb 1908
Ishwardhary Singh and Others Vs Bibi Sahebzadi and Others
Calcutta High Court · (1908) 02 CAL CK 0001
High Courts18 Feb 1908Dismissed
Gobind Das and Others Vs Sabju Das
Allahabad High Court · (1908) ILR (All) 268
High Courts18 Feb 1908
Nita Ram Vs The Secretary of State for India in Council
Allahabad High Court · (1908) ILR (All) 176
High Courts18 Feb 1908
Dorasami Pillai Vs Angammal and Others
Madras High Court · (1908) 18 MLJ 484
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts18 Feb 1908
Dorasawmy Pillay Vs Angammal and Others
Madras High Court · (1908) 18 MLJ 265
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts17 Feb 1908
Durga Dass Narain and Others Vs Umatul Hosein Begam and Others
Calcutta High Court · 4 Ind. Cas. 46
High Courts17 Feb 1908
Nabadip Chandra Maiti Vs Bepin Chandra Pal and Others
Calcutta High Court · (1908) 02 CAL CK 0017
High Courts17 Feb 1908
Mahabir Pershad Singh and Others Vs Prabhu Singh and Others
Calcutta High Court · 3 Ind. Cas. 686
High Courts17 Feb 1908Dismissed
H. Mathewson Vs Jadu Mahto and others
Calcutta High Court · (1908) 02 CAL CK 0005
High Courts17 Feb 1908
Akbar Khan Vs Munir-un-Nissa and Others
Allahabad High Court · (1908) ILR (All) 172
High Courts17 Feb 1908
Nimmakayala Padmanabhadu and Another Vs Nookala Rajappa and Others
Madras High Court · (1908) 18 MLJ 188
High Courts17 Feb 1908
Vishvendra Thirthaswami Vs Vishnumurti Bhatta and Others
Madras High Court · (1908) 18 MLJ 235
Evidence Act, 1872 — Section 74, 90
High Courts17 Feb 1908
Kommineni Appayya Vs Mangala Rangayya and Others
Madras High Court · (1908) ILR (Mad) 419 : (1908) 18 MLJ 229
Transfer of Property Act, 1882 — Section 67
High Courts15 Feb 1908Dismissed
Ali Miyan Mahomedbhai Vs B.B. and C.I. Ry.
Bombay High Court · (1908) 10 BOMLR 306
Contract Act, 1872 — Section 45
High Courts14 Feb 1908Allowed
Juggannath Harilal Vs Tulra Kera
Bombay High Court · (1908) 10 BOMLR 314
High Courts14 Feb 1908
Piramanayagam Pillai and Others Vs Alwar Naicker
Madras High Court · (1908) 18 MLJ 305
High Courts13 Feb 1908
Peria Karuppan Vs Subramanian Chetti and Others
Madras High Court · (1908) ILR (Mad) 260 : (1908) 18 MLJ 153