High Courts04 Sept 1911
Kai Krishnamachariar Vs Bagiammal and Another
Madras High Court · (1912) 22 MLJ 125
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,333 of 61,203
High Courts01 Sept 1911Dismissed
Sahadu Manaji Shinde Vs Devlya Jaba Mahar
Bombay High Court · (1912) 14 BOMLR 254
Civil Procedure Code, 1882 — Section 244
High Courts01 Sept 1911
Lakhi Chowdhuri and Others Vs Akloo Jha and Others
Calcutta High Court · 13 Ind. Cas. 123
Estates Partition Act, 1897 — Section 119, 25
High Courts01 Sept 1911Allowed
Jagannath Prasad Vs Badri Prasad and Others
Allahabad High Court · (1912) ILR (All) 113
High Courts01 Sept 1911
Ranchode Dass Govardhan Dass Vs Krishna Dass
Madras High Court · 12 Ind. Cas. 253 : (1911) 21 MLJ 1096
High Courts01 Sept 1911
Sri Raja Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu Vs Sir Raja Ravu Subbayamma Row Bahadur Garu
Madras High Court · (1911) 21 MLJ 965
High Courts31 Aug 1911
Dharma Das Mandol Vs Gosta Behary Mandol and others
Calcutta High Court · (1911) 08 CAL CK 0042
High Courts31 Aug 1911
The Municipal Commissioner for the City of Bombay and Another Vs Muncherji Pestonji Choksey
Bombay High Court · (1912) ILR (Bom) 405
City of Bombay Municipal Council Act, 1988 — Section 297
High Courts31 Aug 1911
The Municipal Commissioner Vs Mancherji Pestonji Choksey
Bombay High Court · (1911) 13 BOMLR 1130 : 12 Ind. Cas. 906
City of Bombay Municipal Council Act, 1988 — Section 297
High Courts31 Aug 1911
The Agent and Manager, S.I. Ry. Co. Vs Vengu Pattar, Managing Partner in the Firm of P.K. Vengu Iyer and Others
Madras High Court · 12 Ind. Cas. 169 : (1911) 21 MLJ 1061
Railways Act, 1890 — Section 140, 70
High Courts30 Aug 1911
Maharana Ranmalsingji Bhagvatsingji Vs Mahashankar Nilkantha Bhatt Mahashankar Nilkantha Bhatt Vs Maharana Ranmalsingji Bhagvatsingji
Bombay High Court · (1911) 13 BOMLR 1047
Limitation Act, 1963 — Article 144
High Courts30 Aug 1911
Bagas Umarji Miyaji Vs Nathabhai Utamram
Bombay High Court · (1911) 13 BOMLR 1057 : 12 Ind. Cas. 737
High Courts30 Aug 1911Dismissed
Kalanand Singh and another Vs Gunput Singh
Calcutta High Court · (1911) 08 CAL CK 0054
High Courts30 Aug 1911
Moharaja Ram Narain Singh Vs Odindra Nath Mookerjee and Others
Calcutta High Court · 13 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Section 75Limitation Act, 1963 — Article 116
High Courts30 Aug 1911
Subhadra Koer and Others Vs Dhajadhari Goswami
Calcutta High Court · 14 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Guardians and Wards Act, 1890 — Section 12(1), 25(1), 43(4), 45(1)
High Courts30 Aug 1911
Subhadra Koer and Others Vs Dhajadhari Gossain and Others
Calcutta High Court · 13 Ind. Cas. 898
High Courts30 Aug 1911Allowed
Sahadra Koer and Others Vs Ramadin Chowdry and Another
Calcutta High Court · (1911) 08 CAL CK 0017
High Courts30 Aug 1911
Sayad Jiaul Hassankhan Vs Sitaram Bhau Deshmukh
Bombay High Court · (1911) 13 BOMLR 1040 : 12 Ind. Cas. 720
Probate and Administration Act, 1881 — Section 89