High Courts30 Aug 1911
Mohideen Kuppei and Another Vs Maria Kami and Others
Madras High Court · (1911) 21 MLJ 1018
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,334 of 61,203
High Courts29 Aug 1911
Gangadhar Parappa Alur Vs Yellu Viraswami Shirawale
Bombay High Court · (1911) 13 BOMLR 1038 : 12 Ind. Cas. 714
High Courts29 Aug 1911
Deb Narain Dutt Vs Chairman of the Baruipur Municipalty
Calcutta High Court · (1912) ILR (Cal) 141
Bengal Municipal Act, 1932 — Section 85
High Courts29 Aug 1911
Koilash Chandra Santra and Others Vs Gajendra Nath Misra and Others
Calcutta High Court · 13 Ind. Cas. 407
High Courts29 Aug 1911
Imrit Chamar Vs Sridhar Panday and Others
Calcutta High Court · 13 Ind. Cas. 120
Evidence Act, 1872 — Section 130, 90
High Courts29 Aug 1911
Jasudin Ambir Saheb Faki Vs Sakharam Ganesh Shrotri
Bombay High Court · (1911) 13 BOMLR 1042 : 12 Ind. Cas. 693
Transfer of Property Act, 1882 — Section 6
High Courts28 Aug 1911
Lal Mohan Thakur and Another Vs Nanda Lal and Others
Calcutta High Court · 14 Ind. Cas. 461
Estates Partition Act, 1897 — Section 5
High Courts28 Aug 1911
Midnapore Zemindari Company Ld. Vs Naresh Narain Roy
Calcutta High Court · (1912) ILR (Cal) 220
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2), Order 21 Rule 102, 2(11)
High Courts28 Aug 1911
Langat Singh Vs Janki Koer
Calcutta High Court · (1912) ILR (Cal) 265
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Aug 1911
Pran Singh and Others Vs Janardan Singh and Others
Calcutta High Court · 13 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts26 Aug 1911
Gokul Krishna Das and Others Vs Shashi Mukhi Dasi
Calcutta High Court · 13 Ind. Cas. 23
Contract Act, 1872 — Section 253(10)
High Courts25 Aug 1911Dismissed
Muljibhai Narbheram Bhatt Vs Lakhmidas Dadabhai Patel
Bombay High Court · (1911) 13 BOMLR 1034
High Courts25 Aug 1911
Pandurang Balaji Khandke Vs Dnyanu Babaji Gurav
Bombay High Court · (1911) 13 BOMLR 1169 : 12 Ind. Cas. 926
Limitation Act, 1963 — Article 144
High Courts25 Aug 1911
Parvatibai Bhagirath Teli Vs Chatru Limbaji Teli
Bombay High Court · (1911) 13 BOMLR 1023 : 12 Ind. Cas. 708
High Courts25 Aug 1911
Afazuddi Khan Vs Prasanna Gain and Others
Calcutta High Court · 14 Ind. Cas. 991
Bengal Tenancy Act, 1885 — Section 59
High Courts25 Aug 1911
Afazuddi Khan Vs Prasanna Gain
Calcutta High Court · (1912) ILR (Cal) 138
Bengal Tenancy Act, 1885 — Section 159
High Courts25 Aug 1911
Chowdhury Mohadeo Pershad Vs Sheikh Pachkari and Another
Calcutta High Court · 13 Ind. Cas. 941
Bengal Tenancy Act, 1885 — Section 25(b)
High Courts25 Aug 1911
M. Venkata Raghavalu Chetty Vs A.N. Sabapathy Chetti and Another
Madras High Court · (1911) 21 MLJ 1013
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts24 Aug 1911Dismissed
Matabbar Mollah Vs Sasi Bhusan Ghatak and others
Calcutta High Court · (1911) 08 CAL CK 0039