High Courts22 Aug 1911
Mira Mohidin Rowthen and Another Vs Nallaperumal Pillai and Another
Madras High Court · (1913) ILR (Mad) 131 : (1911) 21 MLJ 1000
Limitation Act, 1963 — Section 14
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,336 of 61,203
High Courts22 Aug 1911
Pitty Thayagaraya Chettiar Vs Sivapada Mudally and Others
Madras High Court · (1911) 21 MLJ 1008
Madras Rent Recovery Act, 1865 — Section 18
High Courts22 Aug 1911
Patibandala Sitaramaiya Vs Patibandala Pichaiya
Madras High Court · 12 Ind. Cas. 269 : (1911) 21 MLJ 1005
High Courts22 Aug 1911
The Secretary of State for India in Council Vs Saminatha Kownden and Another
Madras High Court · (1914) ILR (Mad) 25
High Courts21 Aug 1911
Pannalal Nathulal Marwadi Vs Ganu Babaji Nhavi
Bombay High Court · (1911) 13 BOMLR 1021
High Courts21 Aug 1911
In Re: Rudolf Stallmann
Calcutta High Court · (1912) ILR (Cal) 164
Criminal Procedure Code, 1898 (CrPC) — Section 491Evidence Act, 1872 — Section 78Extradition Act, 1903 — Section 3(6), 3(7), 3(8), 4, 4(1)
High Courts21 Aug 1911
Ganga Pershad Sahu and Another Vs Irshad Ali Khan and Another
Calcutta High Court · 13 Ind. Cas. 959
Land Registration Act, 1876 — Section 70
High Courts21 Aug 1911Allowed
Gokul Krishna Das and others Vs Sashimukhi Dasi
Calcutta High Court · (1911) 08 CAL CK 0003
High Courts21 Aug 1911
Viruthuroyar Mechi Veerapattam Ugnipariyadaya Vellavattu Tirumala Ragurama Immudi Kanaha Ramaya Alagaraya Gounder Vs Ramanuja Naidu and Seven Ors.
Madras High Court · (1914) ILR (Mad) 22
High Courts18 Aug 1911
E. Karunakaran Nair Vs M. Krishna Menon and Another
Madras High Court · (1913) ILR (Mad) 66
High Courts18 Aug 1911Dismissed
Sridhar Chattopadhya Vs Kalipada Chuckerbutty
Calcutta High Court · (1911) 08 CAL CK 0056
High Courts18 Aug 1911
Kedar Nath Samanta Vs Manu Bibi and Another
Calcutta High Court · 13 Ind. Cas. 879
Specific Relief Act, 1877 — Section 15
High Courts18 Aug 1911
B. Perraju Garu Vs B. Subbarayudu and Others
Madras High Court · (1913) ILR (Mad) 126
High Courts18 Aug 1911
Natuwath Pappu alias Valia Achan Vs Kolli Vallappil Kalathile Vittil Karnavan Ravunui Nair and Another
Madras High Court · (1912) 22 MLJ 151
High Courts17 Aug 1911
M. Seshachellam Chetty Vs Traffic Manager His Highness The Nizam's Guaranteed State Railway Company Limited
Madras High Court · (1913) ILR (Mad) 65
High Courts16 Aug 1911
Merali Visram Vs Sheriff Devji
Bombay High Court · (1911) 13 BOMLR 1017
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Aug 1911
Ghelabhai Gavrishankar Vs Hargovan Ramji
Bombay High Court · (1911) 13 BOMLR 1171 : 12 Ind. Cas. 928
High Courts16 Aug 1911
Mahomedbhai Husseinbhai Vs Ismail Haji Halimbhai
Bombay High Court · (1911) 13 BOMLR 1014 : 12 Ind. Cas. 586
Limitation Act, 1963 — Article 120
High Courts16 Aug 1911
Malaiyya Pillai Vs Thirumalai Perumal Pillai and Others
Madras High Court · (1913) ILR (Mad) 62 : (1911) 21 MLJ 1022
Civil Procedure Code, 1908 (CPC) — Section 146