High Courts20 Jun 1910Disposed Of
Kamta Prasad Vs Jodha Singh and Another
Allahabad High Court · 7 Ind. Cas. 99
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,338 of 61,135
High Courts20 Jun 1910
Gollapudy Ramalingam Alias Ramayya and Another Vs Gollapudy Somidevamma and Another
Madras High Court · 7 Ind. Cas. 541
High Courts19 Jun 1910
Mohunt Sheo Nandan Gir Vs Dhupan Upadhya
Calcutta High Court · 7 Ind. Cas. 164
Religious Endowments Act, 1863 — Section 18, 4
High Courts16 Jun 1910
Gour Mani Debi Vs Chairman of the Panihati Municipality and Another
Calcutta High Court · 6 Ind. Cas. 864
High Courts16 Jun 1910
Narendra Chandra Lahiri Vs Saroda Kanta Moitra
Calcutta High Court · 6 Ind. Cas. 829
High Courts16 Jun 1910Allowed
Baslingappa Parappa Chedachal Vs Dharmappa Basappa Chedachal
Bombay High Court · (1910) 12 BOMLR 586
High Courts15 Jun 1910
Durga Das Misser Vs Rauha Raman Misser and Another
Calcutta High Court · 7 Ind. Cas. 1
High Courts14 Jun 1910
Bahadur Vs Eradatullah Mallick
Calcutta High Court · (1910) ILR (Cal) 642
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jun 1910
Shama Charan Roy and Others Vs Maharaj Surja Kanta Acharya Bahadur
Calcutta High Court · 6 Ind. Cas. 806
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts14 Jun 1910
Udai Chand Maity Vs Ram Kumar Khara and Others
Calcutta High Court · 7 Ind. Cas. 394
Provincial Insolvency Act, 1920 — Section 14(2), 15
High Courts14 Jun 1910
Shaikh Bahadur and Others Vs Shaikh Eradatullah Mallick
Calcutta High Court · 6 Ind. Cas. 801
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jun 1910Dismissed
Har Chand and Others Vs Kishori Singh and Others
Allahabad High Court · 7 Ind. Cas. 639
High Courts11 Jun 1910Disposed Of
Jagannath Prasad and Others Vs Rustam Ali and Others
Allahabad High Court · 7 Ind. Cas. 98
High Courts11 Jun 1910Dismissed
Behari Lal and Others Vs Shiam Lal
Allahabad High Court · 7 Ind. Cas. 640
High Courts10 Jun 1910
Bipin Behary Mitter Vs Jotindra Nath Ghosh and Others
Calcutta High Court · 6 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 89
High Courts10 Jun 1910
Bipin Behari Mitra Vs Jatindra Nath Ghose
Calcutta High Court · (1910) ILR (Cal) 897
Transfer of Property Act, 1882 — Section 89