High Courts06 Sept 1911
Imperator Vs Tyebali Curimji Barodawalla
Bombay High Court · 17 Ind. Cas. 529
City of Bombay Municipal Council Act, 1988 — Section 394
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,332 of 61,203
High Courts06 Sept 1911
Jamna Doss Vs A.M. Sabapathy Chetti
Madras High Court · (1913) ILR (Mad) 138 : (1911) 21 MLJ 1074
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts06 Sept 1911
R.M. Swaminatha Naicker Vs R.P. Paul and Others
Madras High Court · (1912) 22 MLJ 148
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Sept 1911
Hamabai F. Petit and Moosa Haji Hassam Vs The Secretary of State for India in Council
Bombay High Court · (1911) 13 BOMLR 1097 : 12 Ind. Cas. 871
Land Acquisition Act, 1894 — Section 6
High Courts05 Sept 1911
Devidas Dhanji Vs Vithaldas Kashidas
Bombay High Court · (1911) 13 BOMLR 1183 : 12 Ind. Cas. 925
Dekkhan Agriculturists Relief Act, 1879 — Section 39
High Courts05 Sept 1911
Chunilal Jamnadas Vs Bhanumati
Bombay High Court · (1911) 13 BOMLR 1053 : 12 Ind. Cas. 727
Dekkhan Agriculturists Relief Act, 1879 — Section 2(b)
High Courts05 Sept 1911
Kartick Chandra Ghose Vs Ashutosh Dhara
Calcutta High Court · (1912) ILR (Cal) 298
High Courts05 Sept 1911
East Indian Railway Company Vs Sispal Lal
Calcutta High Court · (1912) ILR (Cal) 311
High Courts05 Sept 1911
Raghunandan Ramanuja Das Vs Bibhuti Bhushan Mukerjee
Calcutta High Court · (1912) ILR (Cal) 304
Religious Endowments Act, 1863 — Section 10, 7, 8
High Courts05 Sept 1911
Lalit Mohan Ghosh Vs Gopali Chuck Coal Company Ld.
Calcutta High Court · (1912) ILR (Cal) 284
Registration Act, 1908 — Section 17(d)
High Courts05 Sept 1911
Abdul Karim Abu Ahmed Khan Ghaznavi and Another Vs Abdus Sobhan Choudhury and Others
Calcutta High Court · 13 Ind. Cas. 243
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Sept 1911
Abdul Karim Abu Ahmed Khan Vs Abdus Sobhan Chowdhry
Calcutta High Court · (1912) ILR (Cal) 146
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Sept 1911
Emperor Vs Abbas
Calcutta High Court · (1912) ILR (Cal) 150
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts05 Sept 1911
Raj Kumari Debi Vs Barkatulla Mandal
Calcutta High Court · (1912) ILR (Cal) 278
Bengal Tenancy Act, 1885 — Section 48, 49(b)
High Courts05 Sept 1911Dismissed
Mohamed Abdul Hossain Vs Sarifan
Calcutta High Court · (1911) 09 CAL CK 0001
High Courts05 Sept 1911
Varadaraja Appa Rao Bahadur Zamindar Garu Vs Gudavalli Brahmayya
Madras High Court · 12 Ind. Cas. 585 : (1911) 21 MLJ 1098
High Courts04 Sept 1911Allowed
The Secretary of State for India Vs Sadashiv Abaji Bhat
Bombay High Court · (1912) 14 BOMLR 77
Bombay Survey and Settlement Act, 1865 — Section 38Land Revenue Act, 1879 — Section 102
High Courts04 Sept 1911
Moharani Janki Koeri Vs Basdeo Ojha and Another
Calcutta High Court · 13 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Section 13Public Demands Recovery Act — Section 32(11)