High Courts27 Sept 1911
Saminatha Pathan Vs Soranatha Ammal
Madras High Court · 12 Ind. Cas. 692 : (1912) 22 MLJ 190
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High Courts27 Sept 1911
P. Abdul Khadir Vs Ajiyur Ahammad Shaiva Ravuthar's son, Ajiyur Ahammad Shaiva Ravuthar and Others
Madras High Court · 12 Ind. Cas. 679 : (1912) 22 MLJ 35
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts26 Sept 1911Dismissed
Velchand Chhaganlal Vs Lieut. A. Flagg
Bombay High Court · (1912) 14 BOMLR 18 : 17 Ind. Cas. 13
Contract Act, 1872 — Section 74
High Courts21 Sept 1911
Sreevadhu Yerranna Vs Donkira Kannamma and five Ors., Addooru Viranna's wife Yerramma and seven Ors. and Melusi Sambayya and Others
Madras High Court · (1912) ILR (Mad) 704
High Courts21 Sept 1911
Gopal Ghela Vs Rajaram Amtha
Bombay High Court · 13 Ind. Cas. 851
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts21 Sept 1911
Doraisawmi and Another Vs Nondisawmy Saluvan and Others
Madras High Court · (1911) 21 MLJ 1041
Limitation Act, 1963 — Section 8
High Courts21 Sept 1911
V. Rama Das and Others Vs K. Hanumantha Row
Madras High Court · (1913) ILR (Mad) 364 : (1911) 21 MLJ 952
High Courts21 Sept 1911
Ponnuswamy Nadar and Others Vs Letchmanan Chettiar through Mother and next Friend, Menatchi Achi and Others
Madras High Court · (1912) ILR (Mad) 659 : (1912) 22 MLJ 170
Civil Procedure Code, 1882 — Section 258Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts21 Sept 1911
A.R. Krishnan Chetty (died) and Others Vs Vellaichami Thevan (died) and Others
Madras High Court · 12 Ind. Cas. 568 : (1911) 21 MLJ 1077
Guardians and Wards Act, 1890 — Section 7(2)
High Courts21 Sept 1911
V. Ramados and Others Vs K. Hanumantha Rao
Madras High Court · (1913) ILR (Mad) 364
High Courts20 Sept 1911
Karumathil Puthiaveettil Kalliani Amma Vs Karumathil Puthiaveettil Govinda Menon and Others
Madras High Court · (1912) ILR (Mad) 648 : (1912) 22 MLJ 23
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts20 Sept 1911
P.B. Vedachella Mudaliar and Another Vs Vijayaraghavachariar and Others
Madras High Court · 13 Ind. Cas. 71 : (1912) 22 MLJ 219
High Courts20 Sept 1911
Mathunsa Rowthan and Others Vs Apsa Bin
Madras High Court · (1911) 21 MLJ 969
Transfer of Property Act, 1882 — Section 51
High Courts20 Sept 1911
Moitheensa Rowthan and Others Vs Apsa Bivi
Madras High Court · (1913) ILR (Mad) 194
High Courts20 Sept 1911
K.P. Kalliani Amma and K.P. Karunakara Menon Vs K.P. Govinda Menon and twenty-two Ors.
Madras High Court · (1912) ILR (Mad) 648
High Courts19 Sept 1911
Veera Aiyan Chettiar and Another Vs Ponnusami Chettiar
Madras High Court · (1913) 24 MLJ 509
High Courts18 Sept 1911
Sheodas Daulatram Marwadi Vs Narayan Asaji
Bombay High Court · (1911) 13 BOMLR 1153 : 12 Ind. Cas. 811
Limitation Act, 1908 — Section 31
High Courts18 Sept 1911
Kasi Visvanathan Chetty and Chidambaram Chetty Vs Muthu K.R. Aranachellam Chetty
Madras High Court · (1911) 21 MLJ 978
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts15 Sept 1911
In Re: Mahomed Ismail Rowther
Madras High Court · (1912) ILR (Mad) 596 : 17 Ind. Cas. 408
High Courts15 Sept 1911
Khamrunnisa alias Bibijanbi and Others Vs Shah Hazarath Saib
Madras High Court · (1911) 21 MLJ 958