High Courts20 Oct 1911
Munia Konan Vs Perumal Konan and Others
Madras High Court · (1914) ILR (Mad) 390
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,328 of 61,203
High Courts20 Oct 1911
V. Vaidinadier Vs G. Krishnasami Iyer, Vaithianathier and Venkatramaiyer
Madras High Court · (1913) 24 MLJ 515
High Courts20 Oct 1911
T.N. Muthuveerappa Chetti alias T.N. Batcha Chetty and Another Vs T.R. Ponnusawmy Chetty
Madras High Court · (1912) 22 MLJ 68
High Courts20 Oct 1911
Sivagurunatha Chettiar and Another Vs Ramasami Aiyangar
Madras High Court · (1913) 25 MLJ 630
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts20 Oct 1911
V. Vydinadier Vs G. Krishnaswami Iyer, Venkataramaiyer and Venkataramaiyar
Madras High Court · (1913) ILR (Mad) 375
High Courts20 Oct 1911
T.N. Muthuveerappa Chetti alias T.N. Batcha Chetti and Another Vs T.R. Ponnuswami Chetty
Madras High Court · 13 Ind. Cas. 16
High Courts19 Oct 1911
Mahomed Jusab Haji Adam Nurani Vs Haji Adam Haji Oosman Nurani
Bombay High Court · (1912) 14 BOMLR 336
Civil Procedure Code, 1908 (CPC) — Section 9Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts19 Oct 1911
Mani alias Nagappan, minor by next friend Palayam Subbarayar Vs Subbarayar
Madras High Court · (1913) ILR (Mad) 145 : 19 Ind. Cas. 668 : (1913) 24 MLJ 484
High Courts18 Oct 1911
H.H.M. Jijamba Bai Sahib by her authorised Agent K. Ramachandra Rao Vs Sagniram Jathai Row Sahib and Others
Madras High Court · (1912) 22 MLJ 45
High Courts16 Oct 1911
Rakhmini Mahadeo Lingade Vs Dhondo Mahadeo Lingade
Bombay High Court · (1912) 14 BOMLR 128
Civil Procedure Code, 1882 — Section 26
High Courts16 Oct 1911
Subba Naidu alias Subbarayulu Naidu Vs Ethirajammal and Others
Madras High Court · (1912) 22 MLJ 14
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts13 Oct 1911
Sayam Ramamoorthi Dhora and Others Vs The Secretary of State for India in Council
Madras High Court · (1913) ILR (Mad) 141 : 19 Ind. Cas. 656 : (1913) 24 MLJ 469
High Courts12 Oct 1911
C. Hanumanlu Pantulu Vs The Secretary of State for India in Council
Madras High Court · (1913) ILR (Mad) 373
High Courts12 Oct 1911
Challapalli Hanumanulu Pantulu Vs The Secretary of State for India in Council
Madras High Court · (1912) 22 MLJ 445
Land Acquisition Act, 1894 — Section 16
High Courts11 Oct 1911
Ankepeti Subba Reddi (died) and Others Vs Tippana Narayana Reddi and Gani Subba Reddi
Madras High Court · (1911) 21 MLJ 1027
High Courts10 Oct 1911
In Re: Mania Goundan
Madras High Court · (1914) ILR (Mad) 47
Penal Code, 1860 (IPC) — Section 423
High Courts09 Oct 1911
Gujjalapadi Subba Naidu and Others Vs Gujjalapadi Vencatasubba Naidu minor by mother and guardian Chellamma
Madras High Court · 13 Ind. Cas. 113