JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,327 of 61,203
Natesa Pillay Vs Munusawmy Naicken and Others
Madras High Court · 13 Ind. Cas. 313(1)
B. Venkayya and Another Vs K. Sateyya and Another
Madras High Court · (1914) ILR (Mad) 281
The Public Prosecutor Vs Chirreddi Munayya
Madras High Court · (1911) 21 MLJ 1071
Mamraj and Another Vs Brij Lal Chakravarti and Others
Allahabad High Court · (1912) ILR (All) 106
Zaib-Un-Nissa Bibi Vs The Maharaja of Benares and Others
Allahabad High Court · (1912) ILR (All) 109
Venkadam Narayana Iyer and Another Vs Siva Subramania Iyer and Another
Madras High Court · 13 Ind. Cas. 985 : (1912) 22 MLJ 49
Emperor Vs Ram Naresh Singh and Others
Allahabad High Court · 13 Ind. Cas. 921
Bishambhar Nath Vs Bhullo and Others
Allahabad High Court · (1912) ILR (All) 98
Emperoe Vs Ram Naresh Singh and Others
Allahabad High Court · (1912) ILR (All) 118
Gur Narain Vs Shadi Lal and Others
Allahabad High Court · (1912) ILR (All) 102
Emperor Vs Abdul Wahid Khan
Allahabad High Court · (1912) ILR (All) 93
A.R.R.M.S.V. Sevugan Chetty Vs Krishna Aiyangar and Another
Madras High Court · (1913) ILR (Mad) 378 : 13 Ind. Cas. 268 : (1912) 22 MLJ 139
Muniya Konan Vs Perumal Konan and Others
Madras High Court · (1913) 24 MLJ 352
In Re: N. Jaladu and Another
Madras High Court · AIR 1914 Mad 49 : (1913) ILR (Mad) 453
The Sessions Judge of Tanjore Vs Thiagaraja Thevan
Madras High Court · 15 Ind. Cas. 313
Emperor Vs Sardar and Others
Allahabad High Court · (1912) ILR (All) 115