Privy Council(1911) 11 PRI CK 0001

Maharaj Singh vs Jit Singh and others

Privy Council · Decided on 1 November 1911 · Citation: (1912) 34 ILRPC 57

HON’BLE JUDGES
Macnaghten, Robson, Johan Edge, Ameer Ali, JJ.

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 57 words

Macnaghten, J. 1. It is not usual to allow a point to be raised here on appeal which has not been discussed in the Court below, and upon which their Lordships have not got the assistance of the Court below. 2. On this ground their Lordships will humbly advise His Majesty that this appeal should be dismissed.