JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,325 of 61,069
Vasha Kuthiyakath Uduman Hajee and Others Vs Ashi Kalakath Mamikutti
Madras High Court · 5 Ind. Cas. 120
Sri Venkatachellapathy Sabyya Vyavasaya Co. Vs Kanakasabapathi Pillai (Dharmum) and Others
Madras High Court · (1910) 20 MLJ 146
Sri Perarulala Ramanuja Jeer Swami Vs The Secretary of State for India in Council
Madras High Court · 6 Ind. Cas. 601
Musammat Rani Bisseswari Koer Vs Ram Protap Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0046
Gangadhar Sharan Vs Ram Prosad Sahu
Calcutta High Court · (1909) 12 CAL CK 0017
Sharif-Un-Nessa Chowdhurani Vs Sasadhar Moulik and Others
Calcutta High Court · (1909) 12 CAL CK 0015
Bissessuri Koeri Vs Ram Purtap Singh and Others and Chet Narain Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0006
K. Gopalasamy Chettiar Vs Ramier and Others
Madras High Court · 5 Ind. Cas. 817
T.M. Mohamed Esuf Vs B.M. Rajaratnam Pillai
Madras High Court · (1910) ILR (Mad) 402 : 5 Ind. Cas. 712(1)
Minakshi Ammal Vs Visvanatha Aiyar
Madras High Court · (1910) ILR (Mad) 406 : (1910) 20 MLJ 339
Abdulla Beary Vs Mammali Beary and Another
Madras High Court · (1910) ILR (Mad) 446 : 5 Ind. Cas. 87
Boppana Venkayya and Another Vs Boppana Paparayudu
Madras High Court · 6 Ind. Cas. 600(1)
Pran Krishna Shaha and Others Vs Naba Kumar Chowdhury
Calcutta High Court · (1909) 12 CAL CK 0050
Talek Singh and Others Vs Jalal Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0048
Amarendra Nath Bose and Others Vs Shuradhany Dasi and Others
Calcutta High Court · (1909) 12 CAL CK 0047
Chowdhury Mahadeo Pershad Vs Mathura Tanti
Calcutta High Court · (1909) 12 CAL CK 0007
Trimbak Ramchandra Pandit Vs Shekh Gulam Zilani Waiker
Bombay High Court · (1910) 12 BOMLR 208
Hardial and Others Vs Pirthi Singh
Allahabad High Court · 5 Ind. Cas. 518
Jaigopal Misir and Another Vs Sheo Sagar Singh and Others
Allahabad High Court · 4 Ind. Cas. 579