High Courts16 Apr 1910
Ram Das Vs Mirza Jamaluddin Ahmad Khan Sahib and Others
Allahabad High Court · 6 Ind. Cas. 399
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,324 of 61,106
High Courts15 Apr 1910
Ramsebak Lal Vs Muneswar Singh
Calcutta High Court · (1910) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 195, 236, 403Penal Code, 1860 (IPC) — Section 182
High Courts15 Apr 1910
Golab Misser Vs Kumar Kalanand Singh and Another
Calcutta High Court · 6 Ind. Cas. 217
High Courts15 Apr 1910
Hari Charan Sarkar and Others Vs The District Judge of Dacca
Calcutta High Court · 6 Ind. Cas. 327
High Courts15 Apr 1910
Mahomed Hajee Kunhamma and Another Vs Mussa Hajee
Madras High Court · 7 Ind. Cas. 320(1)
High Courts15 Apr 1910
Panaganti Parthasarathy Nayanim Garu Vs Pallikapu Venkatasami Reddy and Another
Madras High Court · (1911) ILR (Mad) 138
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts15 Apr 1910
Kondamodalu Linga Reddi Vs Alluri Sarvarayudu
Madras High Court · (1911) ILR (Mad) 221
Limitation Act, 1963 — Section 19
High Courts15 Apr 1910
Pananganti Parthasarathy Nayannim Garu Vs Pallikapu Venkatasawmi Reddi and Another
Madras High Court · 6 Ind. Cas. 398
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts15 Apr 1910
The Session Judge of Tinnevelly and The Tharappa Pillai Vs Vencatarama Aiyar
Madras High Court · 6 Ind. Cas. 385
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts14 Apr 1910Dismissed
Mulchand Panachand Gujar Vs Kesari Khupchand Gujar
Bombay High Court · (1910) 12 BOMLR 682
Civil Procedure Code, 1882 — Section 231Limitation Act, 1963 — Section 7
High Courts14 Apr 1910Dismissed
Musammat Jey Devi and Another Vs Mahadeo Prashad and Others
Allahabad High Court · 6 Ind. Cas. 373
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts13 Apr 1910
In Re: Indian Companies Act In Re: Bombay Cotton Manufacturing Company Limited
Bombay High Court · 7 Ind. Cas. 452
Companies Act, 1956 — Section 203
High Courts13 Apr 1910
In Re: Bombay Cotton Manufacturing Company Limited
Bombay High Court · (1910) 12 BOMLR 525
Companies Act, 1956 — Section 203
High Courts13 Apr 1910Dismissed
Bai Shri Vaktuba and Ranjitsinghji Agarsingji Vs Agarsingji Raisingji
Bombay High Court · (1910) 12 BOMLR 697
Specific Relief Act, 1877 — Section 42
High Courts13 Apr 1910
Emperor Vs Venkatesh Sadashiv Nargund
Bombay High Court · (1910) 12 BOMLR 521
Criminal Procedure Code, 1898 (CrPC) — Section 195, 208Penal Code, 1860 (IPC) — Section 467
High Courts12 Apr 1910
Prayag Sahu and Another Vs Kasi Sahu and Another
Calcutta High Court · 6 Ind. Cas. 258
High Courts12 Apr 1910Dismissed
Vithal Narayan Karandikar Vs Maruti Narayan Kale
Bombay High Court · (1910) 12 BOMLR 582
High Courts12 Apr 1910Disposed Of
Gurdial Vs Mathura Singh and Others
Allahabad High Court · 6 Ind. Cas. 920