High Courts08 Sept 1910
Emperor Vs Harisingh Ganpatsingh
Bombay High Court · (1910) 12 BOMLR 899
Evidence Act, 1872 — Section 25
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,322 of 61,135
High Courts08 Sept 1910
Nathubhai Bhikaridas Vs Devidas Mangaldas
Bombay High Court · (1910) 12 BOMLR 951
High Courts08 Sept 1910
Sadaya Pillai Vs Amurthathachy and Another
Madras High Court · (1911) ILR (Mad) 533
High Courts06 Sept 1910
C.P. Govinda Taragan Vs Veeran and Others
Madras High Court · (1913) ILR (Mad) 32 : 12 Ind. Cas. 432 : (1911) 21 MLJ 941
Transfer of Property Act, 1882 — Section 98
High Courts06 Sept 1910
Digambar Keshav Shrotri Vs Narayan Vithal Ashtekar
Bombay High Court · (1911) 13 BOMLR 38
High Courts06 Sept 1910
Rasik Chandra Ghose Vs Jitendra Kumar Ghose Hazra
Calcutta High Court · (1910) 09 CAL CK 0020
High Courts06 Sept 1910Allowed
Bhupendra Kumar Chakravarty Vs Purna Chandra Bose
Calcutta High Court · (1910) 09 CAL CK 0019
High Courts06 Sept 1910
Corporation of Calcutta Vs Binoy Krishna Bose
Calcutta High Court · 7 Ind. Cas. 890
Calcutta Municipal Act, 1923 — Section 151(b), 25(3)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Sept 1910
Akhil Nath Dit Vs The King-Emperor
Calcutta High Court · (1910) 09 CAL CK 0004
High Courts05 Sept 1910
Nafar Chandra Kundu and Others Vs Ratnamala Debi
Calcutta High Court · 7 Ind. Cas. 921
Probate and Administration Act, 1881 — Section 4Succession Act, 1925 — Section 99
High Courts05 Sept 1910Dismissed
Moharaj Kumar Bindeswari Charan Singh Vs Thakur Lakpat Nath Singh
Calcutta High Court · (1910) 09 CAL CK 0029
High Courts05 Sept 1910
Ram Dayal Giri and Another Vs Midnapur Zemindary Co. Ld.
Calcutta High Court · 7 Ind. Cas. 785
Bengal Tenancy Act, 1885 — Section 7
High Courts05 Sept 1910
Gur Pershad Singh Vs Dhani Rai
Calcutta High Court · (1911) ILR (Cal) 182
Succession Certificate Act, 1889 — Section 4
High Courts05 Sept 1910
Kumar Gur Pershad Singh Vs Dhori Rai
Calcutta High Court · 7 Ind. Cas. 806
Succession Certificate Act, 1889 — Section 4
High Courts05 Sept 1910Dismissed
Digamber Das Vs Srimati Nishibala Debi
Calcutta High Court · (1910) 09 CAL CK 0003
High Courts05 Sept 1910Allowed
Nepen Bala Debi Vs Siti Kanta Banerjee
Calcutta High Court · (1910) 09 CAL CK 0002
High Courts05 Sept 1910
Vibudapriya Thirthaswamy and Others Vs Esoof Sahib and Others
Madras High Court · (1912) ILR (Mad) 28
High Courts05 Sept 1910
Vibudapriya Thirthaswami and others Vs Esuf Sahib and Others
Madras High Court · (1912) ILR (Mad) 28 : (1910) 20 MLJ 879
High Courts03 Sept 1910Dismissed
In Re: Sir Currimbhai Ebrahim, Bart
Bombay High Court · (1910) 12 BOMLR 1040
Trustees and Mortgagees Powers Act, 1866 — Section 43