High Courts17 Dec 1909Dismissed
Shankar Vs Musammat Dharmon and Others
Allahabad High Court · 5 Ind. Cas. 77
Limitation Act, 1877 — Section 19
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,323 of 61,069
High Courts17 Dec 1909
Seth Nemi Chand Vs Musammat Maluk Begam and Another
Allahabad High Court · 5 Ind. Cas. 316
High Courts17 Dec 1909
Durga Parshad Vs Damodar Das
Allahabad High Court · 5 Ind. Cas. 767
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts17 Dec 1909
Muhammad Nur Vs Emperor
Allahabad High Court · 5 Ind. Cas. 21
Criminal Procedure Code, 1898 (CrPC) — Section 494(a)
High Courts17 Dec 1909
Chidambara Raddiar Vs Nallammal and Others
Madras High Court · (1910) ILR (Mad) 410 : 5 Ind. Cas. 164
High Courts16 Dec 1909
Jitan Prashad and Others Vs Musammat Manbart Kuer and Others
Calcutta High Court · (1909) 12 CAL CK 0051
High Courts16 Dec 1909
Syed Mohmed Mehdihasan Khan and Another Vs Phul Kuar Mahton and Others
Calcutta High Court · (1909) 12 CAL CK 0036
High Courts16 Dec 1909
Mahraja Sir Rameshwar Singh Bahadur, K.C.I.E. Vs Dhanpat Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0019
High Courts16 Dec 1909Allowed
Musammat Lal Kunwar Vs Chiranji Lal
Bombay High Court · (1910) 12 BOMLR 244
High Courts16 Dec 1909Dismissed
Raja Peary Mohan Mukerji Vs Narendra Nath Mukerji
Bombay High Court · (1910) 12 BOMLR 257
Privy Council16 Dec 1909
Norendra Nath Mukerji and Others Vs Raja Peary Mohan Mukerji
Privy Council · (1909) 37 IndApp 27
Privy Council16 Dec 1909
Sardar Anand Rao Baji Sahib Moharkar Vs Sardar Ganpat Rao Moharkar
Privy Council · (1909) 37 IndApp 39
Privy Council16 Dec 1909
Peary Mohun Mukerjee Vs Narendra Nath Mukerjee
Privy Council · (1910) 37 ILRPC 229
High Courts16 Dec 1909
Bhikha Vs Umrao Singh
Allahabad High Court · 5 Ind. Cas. 82
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts16 Dec 1909
Chelva Perumal Chettiar Vs The Secretary of State for India in Council
Madras High Court · 6 Ind. Cas. 604
Madras District Municipalities Act, 1884 — Section 19(1)(IV)
High Courts16 Dec 1909
In Re: Arthur Gerald Norton Knight
Madras High Court · (1910) ILR (Mad) 373 : 5 Ind. Cas. 311
High Courts15 Dec 1909
Aghore Nath Mukerjee and Others Vs Kamini Debi
Calcutta High Court · (1909) 12 CAL CK 0031
High Courts15 Dec 1909
Moti Lal Ghosh Vs Girish Chandra Ghosh and Others
Calcutta High Court · (1909) 12 CAL CK 0001