High Courts15 Sept 1910
In Re: Tricumdas Mills Company Ltd.
Bombay High Court · (1911) 13 BOMLR 482
Limitation Act, 1963 — Section 20
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,321 of 61,135
High Courts13 Sept 1910
Appanna Vs Pethani Mahalakshmi and Others
Madras High Court · 7 Ind. Cas. 861(1)
High Courts13 Sept 1910
Chandana Venkatadri Vs M. Lakshminarasimha Rao and Others
Madras High Court · (1911) 21 MLJ 80
Transfer of Property Act, 1882 — Section 130
High Courts13 Sept 1910
Appanna Vs Pithani Mahalakshmi and Others
Madras High Court · (1912) ILR (Mad) 545 : (1911) ILR (Mad) 545
High Courts13 Sept 1910
Midutha Perumal Naick Vs M. Perumal Naick and Others
Madras High Court · 7 Ind. Cas. 862
High Courts10 Sept 1910
Bhaishanker Ambashanker Oza Vs Mulji Asharam
Bombay High Court · (1911) 13 BOMLR 480
High Courts09 Sept 1910
Kandukuri Mahalakshmamma Garu, Proprietrix of Urlam and Others Vs The Secretary of State for India in Council Kannepalli Sooryanarayana Avadhanulu and Others and Boorle Sreeramulu Vs The Secretary of State for India The Secretary of State for India in Council Vs Kannepalli Sooryanarayana Avadhanulu and Others
Madras High Court · (1911) ILR (Mad) 295
High Courts09 Sept 1910
Poduru Basava Raju and Another Vs Poduru Bhoga Raju and Others
Madras High Court · 7 Ind. Cas. 896
High Courts09 Sept 1910
Emperor Vs Fulji Ditya
Bombay High Court · (1910) 12 BOMLR 901
Criminal Procedure Code, 1898 (CrPC) — Section 565Penal Code, 1860 (IPC) — Section 75
High Courts09 Sept 1910
Kuthulingam Pillai Vs Packiyam Fernandez
Madras High Court · (1911) 21 MLJ 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 80, Order 21 Rule 81
High Courts09 Sept 1910
Ramasami Reddi and Others Vs Authi Lakshmi Ammal and Others Chinna Chenga Reddi and Others Vs Muthammal alias Muthialammal
Madras High Court · (1911) ILR (Mad) 502
High Courts09 Sept 1910
Murugaiya Mudaliar Vs Ayyadorai Mudaliar and Others
Madras High Court · 9 Ind. Cas. 286
High Courts08 Sept 1910
Raj Kumari Debi Vs Nritya Kali Debi
Calcutta High Court · 7 Ind. Cas. 892
Criminal Procedure Code, 1898 (CrPC) — Section 96Evidence Act, 1872 — Section 33
High Courts08 Sept 1910
British India Steam Navigation Co. Vs Secretary of State for India
Calcutta High Court · (1911) ILR (Cal) 230
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, 115High Courts Act, 1861 — Section 15Land Acquisition Act, 1894 — Section 10, 11, 18, 20, 21
High Courts08 Sept 1910
Mir Musar Ali Khondkar Vs Guru Charan Sen and Others
Calcutta High Court · 7 Ind. Cas. 917
Civil Procedure Code, 1882 — Section 336
High Courts08 Sept 1910
Surendra Prasad Lahiri Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 227
Penal Code, 1860 (IPC) — Section 124A, 158A
High Courts08 Sept 1910
Joy Chandra Sarkar Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 214
Penal Code, 1860 (IPC) — Section 124A, 153A
High Courts08 Sept 1910
Emperor Vs Chaturbhuj Sahu
Calcutta High Court · (1911) ILR (Cal) 96
Criminal Procedure Code, 1898 (CrPC) — Section 438