High Courts29 Nov 1911
Florence Amelia Thompson Vs George S. Thompson George S. Thompson Vs Florence Amelia Thompson and Another
Calcutta High Court · (1912) ILR (Cal) 395
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,319 of 61,203
High Courts29 Nov 1911
Ujal Singh Vs Debya Singh Sardar and The Secretary of State for India in Council
Calcutta High Court · 13 Ind. Cas. 184
Central Provinces Land Revenue Act, 1881 — Section 83
High Courts29 Nov 1911
Somaruddi Mollah and Another Vs The Port Canning and Land Improvemnet Co. Ltd.
Calcutta High Court · 13 Ind. Cas. 481
High Courts29 Nov 1911
Thompson, Florence Amelia Vs Thompson, George S.
Calcutta High Court · 15 Ind. Cas. 886
High Courts29 Nov 1911Dismissed
Ghansham Singh Vs Teg Bahadur Singh
Allahabad High Court · 13 Ind. Cas. 191
High Courts29 Nov 1911Disposed Of
Tara Chand Mukerji Vs Afzal Beg and Others
Allahabad High Court · (1912) ILR (All) 184
High Courts29 Nov 1911
Tara Chand Mukerji Vs Mirza Afzal Beg and Others
Allahabad High Court · 13 Ind. Cas. 185
Court Fees Act, 1870 — Article 17(VI)(II)
High Courts29 Nov 1911
The Assistant Sessions Judge of North Arcot Vs Ramammal and Others
Madras High Court · 13 Ind. Cas. 275
Criminal Procedure Code, 1898 (CrPC) — Section 177, 195(C)Penal Code, 1860 (IPC) — Section 468
High Courts29 Nov 1911
The Assistant Sessions Judge Vs Ramammal and Others
Madras High Court · (1913) ILR (Mad) 387
High Courts29 Nov 1911
Mutyala Papayya Vs Kosuri Muramullu
Madras High Court · (1912) 22 MLJ 156
Madras Hereditary Village Offices Act, 1895 — Section 3
High Courts29 Nov 1911
The Assistant Sessions Judge of North Arcot Vs Ramaniammal and Others
Madras High Court · (1912) 22 MLJ 141
Penal Code, 1860 (IPC) — Section 109, 471
High Courts29 Nov 1911
Subbaraya Iyer and Others Vs Ramasawmy Pillai
Madras High Court · (1912) 22 MLJ 166
Civil Procedure Code, 1882 — Section 257A
High Courts29 Nov 1911
Mutyala Papayya Vs Kosuri Muramallu
Madras High Court · 13 Ind. Cas. 322
Madras Hereditary Village Offices Act, 1895 — Section 3
High Courts29 Nov 1911
Parry and Co. by their Agent C.H. Cardozo Vs Vadivelu Pillay
Madras High Court · 13 Ind. Cas. 160
High Courts28 Nov 1911
Chidrie Kristappa Vs Siddamsetti Yamanappa
Madras High Court · 13 Ind. Cas. 159
High Courts28 Nov 1911
Ambalam Pakkiya Udayan Vs Right Reverend J.M. Bathe, S.J., D.D. and Others
Madras High Court · 13 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Section 30Evidence Act, 1872 — Section 57
High Courts28 Nov 1911
Tej Mal Sowcar Vs Jagappilla Papayamma and Others
Madras High Court · 13 Ind. Cas. 788
Civil Procedure Code, 1908 (CPC) — Section 107, 99
High Courts28 Nov 1911
Narsing Narain Singh Vs Ajodhya Prosad Singh and Another
Calcutta High Court · 13 Ind. Cas. 118
Civil Procedure Code, 1882 — Section 525