High Courts17 Jul 1908
Jyanibegam Fakiroddin Vs Umrav Begam
Bombay High Court · (1908) 10 BOMLR 764
Contract Act, 1872 — Section 70
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,320 of 60,970
High Courts17 Jul 1908Disposed Of
Atwari and Another Vs Maiku Lal
Allahabad High Court · (1909) ILR (All) 1 : 1 Ind. Cas. 553
High Courts16 Jul 1908
Parashram Hanmanta Vs Balmukund Lachiram
Bombay High Court · (1908) 10 BOMLR 752
High Courts15 Jul 1908
Ayatunnessa Beebee Vs Karam Ali
Calcutta High Court · (1909) ILR (Cal) 23 : 1 Ind. Cas. 513
High Courts14 Jul 1908
Phanindra Nath Mitra Vs The King-Emperor
Calcutta High Court · 1 Ind. Cas. 469
Criminal Procedure Code, 1898 (CrPC) — Section 208
High Courts14 Jul 1908
Phanindra Nath Mitra Vs Emperor
Calcutta High Court · (1908) ILR (Cal) 48
Criminal Procedure Code, 1898 (CrPC) — Section 208, 215, 347
High Courts14 Jul 1908
Bansi Lal Bhagat and Others Vs Durga Prashad
Calcutta High Court · 2 Ind. Cas. 645
Bengal Tenancy Act, 1885 — Section 167
High Courts14 Jul 1908
Govinda Bala Vs Ganu Abaji
Bombay High Court · (1908) 10 BOMLR 749
Limitation Act, 1963 — Article 14
High Courts14 Jul 1908Dismissed
C.E. Grey, Official Assignee Vs Hazari Lal
Allahabad High Court · (1908) ILR (All) 486
High Courts14 Jul 1908Disposed Of
The Maharaja of Vizianagram Vs Ram Dihal Rai and Others
Allahabad High Court · (1908) 07 AHC CK 0006
High Courts13 Jul 1908
Dadabhai Muse Valli Vs Dadabhai Valli Abhram
Bombay High Court · (1908) 10 BOMLR 745
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts13 Jul 1908
Khudiram Bose Vs Emperor
Calcutta High Court · 3 Ind. Cas. 625
Criminal Procedure Code, 1898 (CrPC) — Section 164, 289, 342, 364, 533Penal Code, 1860 (IPC) — Section 302
High Courts13 Jul 1908Dismissed
Budh Singh Vs Gopal Rai and Others
Allahabad High Court · (1908) ILR (All) 544
High Courts12 Jul 1908
Mahadeva Iyer and Another Vs Sankarasubramania Iyer
Madras High Court · (1908) 18 MLJ 450
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Jul 1908
Lalbhai Tricamlal and Others Vs The Municipal Commissioner for the City of Bombay
Bombay High Court · 3 Ind. Cas. 361
City of Bombay Municipal Council Act, 1988 — Section 354, 471
High Courts09 Jul 1908
Shaharulla Mondal Vs Bangoo Mondal and Others
Calcutta High Court · 2 Ind. Cas. 404
High Courts09 Jul 1908
Ganga Das Sil Vs Ananda Chandra Roy and Others
Calcutta High Court · (1908) 07 CAL CK 0010