High Courts01 Dec 1911
Ashutosh Chatterjee Vs Sudhinadra Chandra Moulik and Others
Calcutta High Court · 13 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Section 115
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,318 of 61,203
High Courts01 Dec 1911
Rashmohini Dasi, Executrix to the Estate of Late Tara Chand Biswas Vs Debendra Nath Singha Roy
Calcutta High Court · 13 Ind. Cas. 604
High Courts01 Dec 1911Allowed
Digbijoy Roy and others Vs Shaikh Ata Rahman and others
Calcutta High Court · (1911) 12 CAL CK 0008
High Courts01 Dec 1911
Beni Madhab Roy Vs Bisseswar Bharati
Calcutta High Court · 15 Ind. Cas. 436
Bengal Tenancy Act, 1885 — Section 153, 174
High Courts30 Nov 1911
Koipalli Ramiah Vs Sajja Subbiah and Others
Madras High Court · 13 Ind. Cas. 315
Contract Act, 1872 — Section 45
High Courts30 Nov 1911
Malla Veeranna and Another Vs Malla Chelamayya and Others
Madras High Court · 13 Ind. Cas. 467
High Courts30 Nov 1911
Menajuddi Biswas Vs Toam Mandal and Others
Calcutta High Court · 15 Ind. Cas. 176
High Courts30 Nov 1911
Bipin Bihari Das Bairagi Vs Atul Krishna Das Bairagi and Another
Calcutta High Court · 15 Ind. Cas. 328a
High Courts30 Nov 1911Dismissed
Nathubhai Narandas Vs Manordas Laldas
Bombay High Court · (1912) 14 BOMLR 325
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 54
High Courts30 Nov 1911Allowed
Balmakund Vs Kundan Lal
Allahabad High Court · 13 Ind. Cas. 943
Limitation Act, 1963 — Section 5
High Courts30 Nov 1911Disposed Of
Mewa Lal and Another Vs Ahmad Ali
Allahabad High Court · 13 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Section 43, 48
High Courts30 Nov 1911
Tadikonda Venkayya and Others Vs Kodali Venkatasubbamma
Madras High Court · 13 Ind. Cas. 486
High Courts30 Nov 1911
Kosuri Rajagopala Raju and Others Vs Datla Radhayya and Others
Madras High Court · 13 Ind. Cas. 205 : (1912) 22 MLJ 159
High Courts30 Nov 1911
In Re: Chockalingam Pillay
Madras High Court · 13 Ind. Cas. 819
Penal Code, 1860 (IPC) — Section 425(c)
High Courts30 Nov 1911
Kosuri Rajagopal Raja and Others Vs Dalta Radhayya and Others
Madras High Court · 13 Ind. Cas. 205
High Courts29 Nov 1911
Raja Raghubir Sahi Vs Maharajah Sri Protap Udoy Nath Sahi Deo
Calcutta High Court · 13 Ind. Cas. 193
Bengal Tenancy Act, 1885 — Section 108Chotanagpur Tenancy Act, 1908 — Section 87Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Nov 1911
Raghubar Sahi Vs Protap Udoy Nath Sahi Deo
Calcutta High Court · (1912) ILR (Cal) 241
Chotanagpur Tenancy Act, 1908 — Section 87Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Nov 1911
Jagar Nath Prosad Singh Vs Ramavatar Singh
Calcutta High Court · 14 Ind. Cas. 39
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7, 104(2)
High Courts29 Nov 1911
Ram Pal Singh Vs Nandlal Marwari
Calcutta High Court · 13 Ind. Cas. 603
Limitation Act, 1963 — Section 19