High Courts09 Nov 1910
In Re: Rassul Haji Cassum
Bombay High Court · 9 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60Provincial Insolvency Act, 1920 — Section 53(2)
JUDGMENT DATABASE
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12,22,691 judgments in All Courts · page 60,317 of 61,135
High Courts09 Nov 1910
In Re: Rassual Haji Cassum
Bombay High Court · (1911) 13 BOMLR 13
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts08 Nov 1910Dismissed
Nagar Mal and Others Vs Ram Chand
Allahabad High Court · (1910) 11 AHC CK 0011
High Courts08 Nov 1910Dismissed
Nathu and Others Vs Kundan Lal
Allahabad High Court · (1910) 11 AHC CK 0009
High Courts08 Nov 1910Dismissed
Kapil Deo Singh Vs Ram Rikha Singh and Others
Allahabad High Court · (1910) 11 AHC CK 0005
High Courts07 Nov 1910
Swami Aiyangar alias Srinivasa Varthachariar Vs Lakshmi alias Echammal
Madras High Court · (1911) 21 MLJ 455
High Courts07 Nov 1910
Manomohan Ghose Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 253
Evidence Act, 1872 — Section 15Penal Code, 1860 (IPC) — Section 124A
High Courts07 Nov 1910
Khagendra Nath Mitter Vs Bhupendra Narain Dutt
Calcutta High Court · (1911) ILR (Cal) 296
High Courts07 Nov 1910Dismissed
Lachman Prasad Vs Ram Kishan
Allahabad High Court · (1910) 11 AHC CK 0012
High Courts07 Nov 1910Allowed
Kallu Singh and Another Vs Muhammad Fayaz Ali Khan
Allahabad High Court · (1910) 11 AHC CK 0002
High Courts07 Nov 1910
Sami Aiyangar alias Srinivasa Varatha Chariar Vs Laxmi alias Echammal
Madras High Court · 9 Ind. Cas. 8
High Courts04 Nov 1910
Murugappa Chetty and Others Vs Ranganayakulu Chetty and Others
Madras High Court · (1911) 21 MLJ 525
Presidency Small Cause Courts Act, 1882 — Section 36
High Courts04 Nov 1910
Malayandi Goundan Vs Subbaraya Vanavaraya Goundan
Madras High Court · (1911) 21 MLJ 521
High Courts04 Nov 1910
Krishnasami Chettiar Vs Thippa Ramasami Chettiar and Others
Madras High Court · (1912) ILR (Mad) 44
Transfer of Property Act, 1882 — Section 83, 84
High Courts03 Nov 1910
Narayanan Chetty and Another Vs Muthiah Servai and Others
Madras High Court · (1912) ILR (Mad) 63
Registration Act, 1908 — Section 17(h)
High Courts03 Nov 1910
Narayana Chetty and Another Vs Muthiah Servai and Others
Madras High Court · (1912) ILR (Mad) 63 : (1911) 21 MLJ 44
Transfer of Property Act, 1882 — Section 54
High Courts03 Nov 1910
Syed Ajam Sahib Vs Madura Sree Meenatchi Sundareswarar Devastanam
Madras High Court · (1912) ILR (Mad) 95 : (1911) 21 MLJ 202
Transfer of Property Act, 1882 — Section 105, 107
High Courts01 Nov 1910
William Dare Vs Belle Donna Igdaliot Dare and George Wheeler
Madras High Court · (1911) ILR (Mad) 339
High Courts01 Nov 1910
Subramania Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) ILR (Mad) 353