High Courts17 May 1910
Debi Sahai and Another Vs Ganga Sahai and Others
Allahabad High Court · 6 Ind. Cas. 572
Contract Act, 1872 — Section 16
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,315 of 61,106
High Courts17 May 1910
Syed Ali Ahmad Vs Musammat Said-un-nisa Bibi
Allahabad High Court · 6 Ind. Cas. 703(1)
High Courts17 May 1910
Musammat Nathia and Others Vs Kewal Ram
Allahabad High Court · 6 Ind. Cas. 697
High Courts16 May 1910
Hari Ballabh Rai and Others Vs Gopal Lal Singh
Calcutta High Court · 6 Ind. Cas. 577a
High Courts16 May 1910
Panchanan Bose Vs Chandi Charan Misra
Calcutta High Court · (1910) ILR (Cal) 808
Registration Act, 1908 — Section 17(d), 17(h)
High Courts16 May 1910
Tara Sundari Debi Vs Khedan Lal Sahu and Others
Calcutta High Court · 7 Ind. Cas. 980
High Courts16 May 1910
Gopala Roy Vs Ram Kishen Thakur and Others
Calcutta High Court · 6 Ind. Cas. 450
Estates Partition Act, 1897 — Section 64, 65
High Courts16 May 1910
Panchanan Basu and Others Vs Chandi Charan Misra and Others
Calcutta High Court · 6 Ind. Cas. 443
Registration Act, 1908 — Section 17(d), 17(h)
High Courts16 May 1910Dismissed
Anu Sheikh Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 812
Criminal Procedure Code, 1898 (CrPC) — Section 145, 350
High Courts16 May 1910
Prayag Narain Kafri and Others Vs Chedi Rai and Others
Calcutta High Court · 7 Ind. Cas. 979
High Courts16 May 1910
Khiroda Kanta Roy and Others Vs Krishna Das Laha and Others
Calcutta High Court · 6 Ind. Cas. 467
Limitation Act, 1963 — Article 138
High Courts16 May 1910
Upendra Mohan Das Gupta Vs Rajah Jyoti Prosad Singh Deo
Calcutta High Court · 6 Ind. Cas. 386
High Courts16 May 1910Dismissed
Jaigopal Singh and Others Vs Ram Tahal
Allahabad High Court · 6 Ind. Cas. 705
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts16 May 1910
Waris Ali Khan Vs Parshotham Narain
Allahabad High Court · 6 Ind. Cas. 609
Evidence Act, 1872 — Section 4
High Courts16 May 1910
Megh Raj and Others Vs Hargayan and Others
Allahabad High Court · 7 Ind. Cas. 261(1)
High Courts14 May 1910
Babu Sheo Singh and Others Vs Babu Birbhadur Singh
Allahabad High Court · 6 Ind. Cas. 707(1)
North Western Provinces Tenancy Act, 1901 — Section 11, 18Transfer of Property Act, 1882 — Section 60
High Courts13 May 1910
Sita Nath Roy Vs Hare Krishna Sahu and Others
Calcutta High Court · 6 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 43 Rule 1(j), 47
High Courts13 May 1910
Karnodhar Haldar Vs Hari Prosad Rai Chowdhury and Others
Calcutta High Court · 6 Ind. Cas. 444
Specific Relief Act, 1877 — Section 54, 56
High Courts13 May 1910Allowed
Karnadhar Haldar Vs Hariprasad Roy Chaudhuri
Calcutta High Court · (1910) ILR (Cal) 731
Specific Relief Act, 1877 — Section 54, 56