JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,314 of 61,069
High Courts27 Jan 1910
Adhar Mandal and Others Vs Keshab Chandra Mana
Calcutta High Court · 5 Ind. Cas. 483
High Courts27 Jan 1910
Nandan Missir Vs Lala Harakh Narayan and Others
Calcutta High Court · 5 Ind. Cas. 337
Contract Act, 1872 — Section 59, 60Public Demands Recovery Act — Section 10, 15
High Courts27 Jan 1910
Husensha Rahimansha Vs Mashaksha Mujafaesha
Bombay High Court · (1910) 12 BOMLR 232
Criminal Procedure Code, 1898 (CrPC) — Section 523
High Courts27 Jan 1910
Kaji Mahomed Sheriff Saheb Vs Eusuff Sheriff Saheb and Others
Madras High Court · 5 Ind. Cas. 455
High Courts27 Jan 1910
Muthuvelu Pillay Vs Aiyasawmi Naick and Others
Madras High Court · 6 Ind. Cas. 7
High Courts26 Jan 1910
Latchmi Narayana Iyer Vs The Municipal Council of Trichinopoly
Madras High Court · 5 Ind. Cas. 916
High Courts26 Jan 1910
Thakur Ram and Another Vs Shakroo Mian and Others
Calcutta High Court · 5 Ind. Cas. 277
High Courts26 Jan 1910Dismissed
Kallyanjee Shamjee Vs Shorrock
Calcutta High Court · (1910) ILR (Cal) 334 : 6 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts26 Jan 1910
C.T. Ambler Vs Shah Somi Ahmed
Calcutta High Court · 6 Ind. Cas. 545a
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts26 Jan 1910Dismissed
Ramjas Ahir and Others Vs Babu Aman Sahai and Others
Allahabad High Court · 5 Ind. Cas. 667
High Courts26 Jan 1910Dismissed
Bhagwan Das Vs Hari Ram and Another
Allahabad High Court · 5 Ind. Cas. 350
Transfer of Property Act, 1882 — Section 107
High Courts26 Jan 1910
Muthu Payal alias Muthu Nadan Vs Nagalingam and Others
Madras High Court · (1910) 20 MLJ 878
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts25 Jan 1910
Ambika Charan Mondal Vs Ram Charan Pramanik and Others
Calcutta High Court · 5 Ind. Cas. 385
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts25 Jan 1910Allowed
Pura Sundari Dasi Vs Bijraj Nopani
Calcutta High Court · (1910) ILR (Cal) 362
High Courts25 Jan 1910Allowed
Sarbesh Chandra Basu and Others Vs Hari Doyal Singh and Others
Calcutta High Court · (1910) 01 CAL CK 0040
High Courts25 Jan 1910
Sarbesh Chandra Basu and Others Vs Hari Dayal Singh Rai and Others
Calcutta High Court · 5 Ind. Cas. 236
Probate and Administration Act, 1881 — Section 90(3)Specific Relief Act, 1877 — Section 21(c)