High Courts04 Jan 1912
Kutbullah Sarkar Vs Durga Charan Rudra
Calcutta High Court · 13 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 173A
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,313 of 61,203
High Courts04 Jan 1912
Harbans Sahai and Others Vs Emperor
Calcutta High Court · 15 Ind. Cas. 77
Evidence Act, 1872 — Section 123, 125
High Courts04 Jan 1912
Maharajah Birendra Kishore Mankya Bahadur Vs Dilwar Ali and Others
Calcutta High Court · 13 Ind. Cas. 517
High Courts04 Jan 1912
Asalat Khan and Others Vs Maharaja Birendra Kishore Manikya Bahadur
Calcutta High Court · 13 Ind. Cas. 519
High Courts04 Jan 1912
In Re: Perumal Naicken
Madras High Court · 13 Ind. Cas. 817
Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Jan 1912
Narhar Raghunath Naphad Vs Krishnaji Govind Nadgavandi
Bombay High Court · (1912) 14 BOMLR 381
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts03 Jan 1912Dismissed
Mutasaddi Lal Vs Mule Mal
Allahabad High Court · (1912) ILR (All) 205
High Courts03 Jan 1912
Mutsadi Lal Vs Mule Mal
Allahabad High Court · 13 Ind. Cas. 384
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(3)
High Courts03 Jan 1912
Muruga Chetty and Others Vs Rajasami and Others
Madras High Court · (1912) 22 MLJ 284
Appellate Side Rules of Practice — Rule 100(a)
High Courts03 Jan 1912
Narna Balayya Vs Rudravaram Venkatappa and Others
Madras High Court · 15 Ind. Cas. 221
Specific Relief Act, 1877 — Section 42
High Courts02 Jan 1912
Sri Raja Satrucheria Veerabhadra Raju Garu, alias Sivaskanda Raju Bahadur Garu and Another Vs Gauta Kumari Naidu and Others
Madras High Court · (1912) 22 MLJ 451
High Courts02 Jan 1912
Misri Sahu Vs Vishu Nath Sahu
Calcutta High Court · 52 Ind. Cas. 985
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Jan 1912
Mandi Ghasi Vs Emperor
Madras High Court · 13 Ind. Cas. 781
Evidence Act, 1872 — Section 14, 15
High Courts02 Jan 1912
In Re: Gurusawmi Nadar and Others
Madras High Court · (1912) 22 MLJ 251
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Jan 1912
Sri Raja Malaraju Lakshmi Venkayamma Row Bahadur Zamindar Garu Vs Gopesetti Narayanaswami Naidu Garu, Receiver
Madras High Court · (1912) 22 MLJ 253
High Courts02 Jan 1912
Emperor Vs Mushnooru Suryanarayana Murthy
Madras High Court · (1912) 22 MLJ 333
Penal Code, 1860 (IPC) — Section 299, 301
High Courts02 Jan 1912
The Public Prosecutor Vs Mushunooru Suryanarayana Moorty
Madras High Court · 13 Ind. Cas. 833
Penal Code, 1860 (IPC) — Section 299, 301
High Courts01 Jan 1912
G.G. Jeremiah Vs F.S. Vas
Madras High Court · (1912) 22 MLJ 73
Criminal Procedure Code, 1898 (CrPC) — Section 342