High Courts11 Jan 1912
Sarat Chandra Ghose and Others Vs Sham Chand Singh Roy
Calcutta High Court · 14 Ind. Cas. 701
Bengal Tenancy Act, 1885 — Section 29Registration Act, 1908 — Section 17
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,311 of 61,203
High Courts11 Jan 1912
Sarat Chandra Ghose Vs Shyam Chand Singh Roy
Calcutta High Court · (1912) ILR (Cal) 663
Bengal Tenancy Act, 1885 — Section 29Registration Act, 1908 — Section 17(d)
High Courts11 Jan 1912
Anath Nath Dey Vs Mohendra Nath Srimoni
Calcutta High Court · 15 Ind. Cas. 488a
Penal Code, 1860 (IPC) — Section 500
High Courts11 Jan 1912
Ramchandra Shivjiram Vs Tama Ragho Manglya
Bombay High Court · 15 Ind. Cas. 830
Evidence Act, 1872 — Section 91(e)Transfer of Property Act, 1882 — Section 107
High Courts11 Jan 1912
The Bombay Steam Navigation Company, Ltd. Vs Ramdas Vithaldas
Bombay High Court · (1912) 14 BOMLR 532
Contract Act, 1872 — Section 103
High Courts11 Jan 1912
Emperor Vs Dwarka Poonja
Bombay High Court · (1912) 14 BOMLR 146
Penal Code, 1860 (IPC) — Section 309
High Courts11 Jan 1912Dismissed
Habib-Ullah and Others and and Nabi Bakhsh and Others Vs Abdul Hamid and Others
Allahabad High Court · (1912) ILR (All) 261
High Courts11 Jan 1912
Sheikh Habeebullah and Others Vs Sheikh Abdul Hamid and Others
Allahabad High Court · 13 Ind. Cas. 963
Limitation Act, 1859 — Section 1(12)
High Courts10 Jan 1912
Challa Venkata Reddy and Another Vs Devabaktunni and Another
Madras High Court · 14 Ind. Cas. 65
High Courts10 Jan 1912
Ganesh Prosad Bhagat Vs Sakhina Bibi
Calcutta High Court · 14 Ind. Cas. 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts10 Jan 1912Allowed
Emperor Vs Bansi and Others
Allahabad High Court · (1912) ILR (All) 210
High Courts10 Jan 1912Allowed
Ram Chandra Das Vs Farzand Ali Khan and Others
Allahabad High Court · (1912) ILR (All) 253
High Courts10 Jan 1912
Bansi and Others Vs Emperor
Allahabad High Court · 13 Ind. Cas. 829(1)
Penal Code, 1860 (IPC) — Section 430
High Courts10 Jan 1912
Ramchandra Das Vs Rao Farzand Ali Khan and Another
Allahabad High Court · 13 Ind. Cas. 531
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 32, 60, 87
High Courts09 Jan 1912
Rani Shashibala Debi Vs Rani Sarat Kamini Debi and Others
Calcutta High Court · 14 Ind. Cas. 49
High Courts09 Jan 1912
Mohendra Narain Singh Vs Ajodhya Prosad Singh
Calcutta High Court · 15 Ind. Cas. 284
Evidence Act, 1872 — Section 21Bengal Cess Act, 1880 — Section 95
High Courts09 Jan 1912
Sadhan Sardar and Another Vs Lakan Mandal and Others
Calcutta High Court · 15 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 85(2)
High Courts09 Jan 1912
Sewdeo Narain Singh Vs Ajodhya Prosad Singh
Calcutta High Court · (1912) ILR (Cal) 1005
Bengal Cess Act, 1880 — Section 95Evidence Act, 1872 — Section 21