High Courts09 Jun 1910
Bhairab Chandra Kolay Vs Corporation
Calcutta High Court · 6 Ind. Cas. 874
Calcutta Municipal Act, 1923 — Section 444
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,310 of 61,106
High Courts09 Jun 1910Dismissed
Rikhai Rai and Another Vs Sheopujan Singh and Another
Allahabad High Court · 7 Ind. Cas. 97
High Courts08 Jun 1910
In Re: Burn and Co.
Calcutta High Court · (1910) ILR (Cal) 634
Stamp Act, 1899 — Section 57
High Courts08 Jun 1910
Kumar Basanta Kumar Roy and Others Vs Secretary of State for India in Council
Calcutta High Court · 6 Ind. Cas. 792
High Courts08 Jun 1910Allowed
Harak Chand Babu and Others Vs Charu Chandra Singha and Others
Calcutta High Court · (1910) 06 CAL CK 0010
High Courts08 Jun 1910Dismissed
Musammat Parbati Vs Maharaj Singh and Another
Allahabad High Court · 6 Ind. Cas. 795
High Courts08 Jun 1910Dismissed
Debi Saran Sahi Vs Mahabir Singh and Others
Allahabad High Court · 7 Ind. Cas. 102
High Courts08 Jun 1910
Bengal and North-Western Railway Company Vs Haji Mutsaddi and Another
Allahabad High Court · 7 Ind. Cas. 160
High Courts07 Jun 1910Dismissed
Nawab Khwaja Muhammad Khan Vs Nawab Husaini Begam
Bombay High Court · (1910) 12 BOMLR 638
High Courts07 Jun 1910Dismissed
Mahant Damodar Das Vs Adhikari Lakhan Das
Bombay High Court · (1910) 12 BOMLR 632
High Courts07 Jun 1910Dismissed
Maharaj Kedar Nath Vs Thakur Ratan Singh
Bombay High Court · (1910) 12 BOMLR 656
Privy Council07 Jun 1910
Nawab Husaini Begam Vs Nawab Khwaja Muhammad Khan
Privy Council · (1910) 37 IndApp 152
Privy Council07 Jun 1910
Damodar Das Vs Lakhan Das
Privy Council · (1910) 37 ILRPC 885 : (1910) 37 IndApp 147
High Courts07 Jun 1910Dismissed
Shah Chiranji Lal Vs Kuer Kehri Singh
Allahabad High Court · 6 Ind. Cas. 891(1)
High Courts07 Jun 1910Dismissed
Madho Ram Vs Durga Prashad
Allahabad High Court · 6 Ind. Cas. 793
Negotiable Instruments Act, 1881 (NI) — Section 98
High Courts07 Jun 1910Dismissed
Dirg Singh Vs Manbhar and Others
Allahabad High Court · 7 Ind. Cas. 69
High Courts06 Jun 1910
Emperor Vs Abani Bhushan Chuckerbutty
Calcutta High Court · (1910) ILR (Cal) 845
Criminal Procedure Code, 1898 (CrPC) — Section 337, 339
High Courts06 Jun 1910
Asad Ali Mollah Vs Haidar Ali
Calcutta High Court · (1911) ILR (Cal) 13
Civil Procedure Code, 1882 — Section 232, 266Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Transfer of Property Act, 1882 — Section 6
High Courts06 Jun 1910
Sheikh Asad Ali Molla and Another Vs Sheikh Haider Ali and Others
Calcutta High Court · 6 Ind. Cas. 826
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts04 Jun 1910
Hari Dasi Debi Vs Dharaj Chandra Bose and Others
Calcutta High Court · 7 Ind. Cas. 43