High Courts16 Jun 1910
Narendra Chandra Lahiri Vs Saroda Kanta Moitra
Calcutta High Court · 6 Ind. Cas. 829
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,309 of 61,106
High Courts16 Jun 1910Allowed
Baslingappa Parappa Chedachal Vs Dharmappa Basappa Chedachal
Bombay High Court · (1910) 12 BOMLR 586
High Courts15 Jun 1910
Durga Das Misser Vs Rauha Raman Misser and Another
Calcutta High Court · 7 Ind. Cas. 1
High Courts14 Jun 1910
Bahadur Vs Eradatullah Mallick
Calcutta High Court · (1910) ILR (Cal) 642
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jun 1910
Shama Charan Roy and Others Vs Maharaj Surja Kanta Acharya Bahadur
Calcutta High Court · 6 Ind. Cas. 806
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts14 Jun 1910
Udai Chand Maity Vs Ram Kumar Khara and Others
Calcutta High Court · 7 Ind. Cas. 394
Provincial Insolvency Act, 1920 — Section 14(2), 15
High Courts14 Jun 1910
Shaikh Bahadur and Others Vs Shaikh Eradatullah Mallick
Calcutta High Court · 6 Ind. Cas. 801
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jun 1910Dismissed
Har Chand and Others Vs Kishori Singh and Others
Allahabad High Court · 7 Ind. Cas. 639
High Courts11 Jun 1910Disposed Of
Jagannath Prasad and Others Vs Rustam Ali and Others
Allahabad High Court · 7 Ind. Cas. 98
High Courts11 Jun 1910Dismissed
Behari Lal and Others Vs Shiam Lal
Allahabad High Court · 7 Ind. Cas. 640
High Courts10 Jun 1910
Bipin Behary Mitter Vs Jotindra Nath Ghosh and Others
Calcutta High Court · 6 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 89
High Courts10 Jun 1910
Bipin Behari Mitra Vs Jatindra Nath Ghose
Calcutta High Court · (1910) ILR (Cal) 897
Transfer of Property Act, 1882 — Section 89
High Courts10 Jun 1910Dismissed
Pardas Singh and Another Vs Dwarka Singh and Another
Allahabad High Court · 7 Ind. Cas. 50
High Courts10 Jun 1910Dismissed
Lala Narsingh Parshad Vs Shiva Tahal Rai and Others
Allahabad High Court · 7 Ind. Cas. 573
High Courts09 Jun 1910
Sarada Kanta Das Vs Gobinda Mohan Das and Maitunnissa Bibi
Calcutta High Court · 6 Ind. Cas. 912
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Probate and Administration Act, 1881 — Section 55, 83
High Courts09 Jun 1910
Bhairab Chandra Kolay Vs Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 895
Calcutta Municipal Act, 1923 — Section 444, 444(2), 574