High Courts06 Jan 1911
Surendra Nath Roy and Others Vs Krishna Sakhi Dasi and Others
Calcutta High Court · 9 Ind. Cas. 110
Evidence Act, 1872 — Section 115
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,308 of 61,135
High Courts06 Jan 1911
Bhabhikan Singh and Others Vs Babu Chakradhar Pershad Singh and Another
Calcutta High Court · 9 Ind. Cas. 227
High Courts06 Jan 1911
Bechu Ram Vs The Chairman Chapra Municipality
Calcutta High Court · (1911) 01 CAL CK 0030
High Courts06 Jan 1911
In Re: The Secretary to the Commissioner of Salt, Abkari and Separate Revenue, Revenue Board's Office
Madras High Court · 9 Ind. Cas. 342(1)
High Courts06 Jan 1911
Rangasawmi Pillai and Others Vs Ondia Pillai and Others
Madras High Court · 9 Ind. Cas. 640
High Courts05 Jan 1911
C. Ramanujulu Naidu and Another Vs C. Apparanji Ammal
Madras High Court · 9 Ind. Cas. 417
High Courts05 Jan 1911
Jatra Mohan Bysack and Others Vs Akhil Chandra Bysack
Calcutta High Court · 9 Ind. Cas. 261
High Courts05 Jan 1911
Dwarka Nath Sen and Others Vs Mohima Charan Mandal and Others
Calcutta High Court · 9 Ind. Cas. 121
High Courts05 Jan 1911
Ram Newaz Acharjee Vs Shashi Bushan Misser and Others
Calcutta High Court · 9 Ind. Cas. 119
High Courts05 Jan 1911Dismissed
The Bank of Bengal Vs Kalka Das and Another
Allahabad High Court · 9 Ind. Cas. 422
High Courts05 Jan 1911
The Secretary of State for India in Council Vs Bishun Dutt
Allahabad High Court · 9 Ind. Cas. 423
High Courts05 Jan 1911
Gopisetti Narainsawmi Naidu Garu, Receiver, Nidadavole Estate Vs Tallanraju Vencata Subrayudu and Others
Madras High Court · 9 Ind. Cas. 642
High Courts05 Jan 1911
J.M. Rodrigues Vs A.M. Mathias and Another
Madras High Court · (1911) 21 MLJ 481
Succession Act, 1865 — Section 50
High Courts04 Jan 1911
Baikunta Nath Chuckerbutty and Others Vs Hara Lal Pal Chowdhury and Others
Calcutta High Court · 9 Ind. Cas. 116
High Courts04 Jan 1911
Purna Chandra Chowdhury and Others Vs Kinkar Manjhi and Others
Calcutta High Court · 9 Ind. Cas. 133
Limitation Act, 1908 — Article 133
High Courts04 Jan 1911
Umesh Chandra Palodhi Vs Rakhal Chandra Chatterjee
Calcutta High Court · (1911) 01 CAL CK 0047
High Courts04 Jan 1911Allowed
Phulmani Chaudhrain Vs Nageshar Prasad and Others
Allahabad High Court · 9 Ind. Cas. 670
High Courts04 Jan 1911Dismissed
Kali Shanker Tewari Vs Raghbar Dayal and Others
Allahabad High Court · 9 Ind. Cas. 309
High Courts04 Jan 1911Dismissed
Musammat Lachminia Kuar Vs Ruder Deo Narain Singh
Allahabad High Court · 9 Ind. Cas. 207
High Courts03 Jan 1911
Sasirama Kumari Vs Meherban Khan and 0rs.
Calcutta High Court · 9 Ind. Cas. 918
Civil Procedure Code, 1832 — Section 144