High Courts17 Jan 1911
Chidambaram Chetty Vs Somasundram Chetty and Others
Madras High Court · 9 Ind. Cas. 261
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,306 of 61,135
High Courts17 Jan 1911
Kotttlinga Settu Royer Avergal, Zemindar of Urkad and Another Vs Sahasranama Aiyar and Others
Madras High Court · 9 Ind. Cas. 643(1)
High Courts17 Jan 1911
Jinnat Ali Vs Fateh Ali Mobbar Chowdhury and Others
Calcutta High Court · 9 Ind. Cas. 219
Contract Act, 1872 — Section 43(2)
High Courts17 Jan 1911
Chhatardhari Lal Vs Babu Biranchi Lal and Others
Calcutta High Court · 9 Ind. Cas. 248
Bengal Tenancy Act, 1885 — Section 161Transfer of Property Act, 1882 — Section 73
High Courts17 Jan 1911Dismissed
Surajbali Vs Nakched Tewari and Others
Allahabad High Court · 9 Ind. Cas. 276
High Courts17 Jan 1911Dismissed
Lala Jagmohan Lal and Another Vs Lakha and Another
Allahabad High Court · 9 Ind. Cas. 264
High Courts17 Jan 1911Allowed
Mazhar Husain Khan Vs Abdul Hadi Khan
Allahabad High Court · 9 Ind. Cas. 753
High Courts17 Jan 1911
Kothilinga Setu Royar (deceased) and Others Vs Sahasranama Iyer and Others
Madras High Court · (1911) ILR (Mad) 520 : (1911) 21 MLJ 662
Madras Revenue Recovery Act, 1864 — Section 1
High Courts17 Jan 1911
In Re: Muthukumara Reddy
Madras High Court · (1911) 21 MLJ 411
Criminal Procedure Code, 1898 (CrPC) — Section 360Evidence Act, 1872 — Section 91
High Courts16 Jan 1911
Kolli Nagiah Vs Vappuburi Gopala Krishniah Minor, by Next Friend Manemma and Another
Madras High Court · 9 Ind. Cas. 252
High Courts16 Jan 1911
Chandra Kumar Singh Roy Vs Kali Prosad Chuckerbutty
Calcutta High Court · 9 Ind. Cas. 223
High Courts16 Jan 1911
Bechu Ram Vs Chairman of Chapra Municipality
Calcutta High Court · 9 Ind. Cas. 218
Bengal Municipal Act, 1884 — Section 321
High Courts16 Jan 1911
Mahadeo Lal Vs Dinkar Prasad and Others
Calcutta High Court · 9 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts16 Jan 1911
In Re: Bajrangi Shahai, A Mukhtia
Calcutta High Court · 9 Ind. Cas. 225
Criminal Procedure Code, 1898 (CrPC) — Section 195Legal Practitioners Act, 1879 — Section 14
High Courts16 Jan 1911
K. Narasimha Chariar and Another Vs Pillanna and Others
Madras High Court · 9 Ind. Cas. 289
High Courts13 Jan 1911
Nathu Khan Vs Musammat Sewak Koeri and Another
Calcutta High Court · 9 Ind. Cas. 161
Contract Act, 1872 — Section 65