High Courts20 Jan 1911Dismissed
Ahmad Husain and Others Vs Gobind Krishna Narain and Others
Allahabad High Court · 9 Ind. Cas. 932
Civil Procedure Code, 1908 (CPC) — Section 43
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,305 of 61,135
High Courts20 Jan 1911Dismissed
Ganga Ram and Others Vs Kirtarth Rai and Others
Allahabad High Court · 9 Ind. Cas. 319
High Courts20 Jan 1911Allowed
Mansab Hasan Khan and Another Vs Mubarak-un-Nissa
Allahabad High Court · (1911) 01 AHC CK 0001
High Courts20 Jan 1911
Thuchakovil Unni Koya Vs Arapayil Pathutti Umma
Madras High Court · (1912) ILR (Mad) 622 : 9 Ind. Cas. 786
High Courts20 Jan 1911
Shaik Mohideen Sahib Vs The Official Assignee, and as such, Assignee of The Estate and Effects of T.H. Kutubuddin Sahib and Brothers
Madras High Court · (1912) ILR (Mad) 142
High Courts19 Jan 1911
Iyetaly Surayya and Another Vs Nalamilli Venkanna
Madras High Court · 9 Ind. Cas. 340
High Courts19 Jan 1911Dismissed
Chandra Deo Missera and Others Vs Harpal Singh and Others
Allahabad High Court · 9 Ind. Cas. 293
High Courts19 Jan 1911Disposed Of
Sheikh Ghulam Hazrat and Others Vs Gobardhan Das and Others
Allahabad High Court · 9 Ind. Cas. 933
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 82
High Courts19 Jan 1911
T. Chinnammal and Another Vs Devanasammal and Another
Madras High Court · 9 Ind. Cas. 764
High Courts18 Jan 1911
Baisnab Charan Manjhi and Others Vs Gati Nath Munshi and Others
Calcutta High Court · 13 Ind. Cas. 830
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts18 Jan 1911Dismissed
Babu Sarju Parshad and Others Vs Babu Bindeshari Bakhsh Pal and Others
Allahabad High Court · 9 Ind. Cas. 298
High Courts18 Jan 1911
Raja Tirumal Raju Bahadur Varu and Others Vs Pandla Muthial Naidu and Others
Madras High Court · 9 Ind. Cas. 289(1)
High Courts18 Jan 1911
B. Guromurthi Chetty Vs Archibold Read and Others
Madras High Court · 9 Ind. Cas. 251
High Courts18 Jan 1911
Rajai Tirumal Raju Bahadur Varu and Others Vs Pandla Muthial Naidu and Others
Madras High Court · (1912) ILR (Mad) 114
High Courts18 Jan 1911
Basu Kumthy and Another Vs Venkamma Hegadthi
Madras High Court · 9 Ind. Cas. 268
High Courts18 Jan 1911
Raja Tirumal Raju Bahadur Varu (died) and Others Vs Pandla Muthial Naidu and Others
Madras High Court · (1912) ILR (Mad) 114 : (1911) 21 MLJ 169
Contract Act, 1872 — Section 39
High Courts17 Jan 1911
Kottilinga Settu Royer, Zamindar of Urkad Vs Sahaseanama Iyer and Others
Madras High Court · (1911) ILR (Mad) 520