High Courts08 Feb 1912
T. Seetharama Chettiar and Others Vs M. Kristna Row, the Devan Trustee of Ramnad Samastanam, (vacated the office), Rajah Rajeswara Sethupathi alias Muthuramalinga Sethupathi
Madras High Court · 15 Ind. Cas. 406
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,303 of 61,203
High Courts07 Feb 1912Allowed
Monohar Lal and Another Vs Ram Babu
Allahabad High Court · (1912) ILR (All) 323
High Courts07 Feb 1912Dismissed
Gobardhan Sahai Vs Mahabir Singh and Others
Allahabad High Court · (1912) ILR (All) 321
High Courts07 Feb 1912
Gobardhan Sahi Vs Mahabir Singh and Others
Allahabad High Court · 14 Ind. Cas. 506
High Courts07 Feb 1912
Manohar Lal and Another Vs Ram Babu
Allahabad High Court · 14 Ind. Cas. 674
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts06 Feb 1912
Nanda Lal Marwari Vs Rampal Singh and Others
Calcutta High Court · 14 Ind. Cas. 1
High Courts06 Feb 1912
Eastern Mortgage and Agency Co. Ld. Vs Purna Chandra Sarbagna
Calcutta High Court · 15 Ind. Cas. 497a
Limitation Act, 1963 — Section 12
High Courts06 Feb 1912
Arjun Ram Pal Vs Rohima Banu and Others
Calcutta High Court · 14 Ind. Cas. 128
Limitation Act, 1963 — Section 21(2)
High Courts06 Feb 1912Allowed
Nand Kishore and Others Vs Bohra Net Ram and Others
Allahabad High Court · 14 Ind. Cas. 237
High Courts06 Feb 1912Dismissed
Parbati Vs Baijnath Pathak and Another
Allahabad High Court · 14 Ind. Cas. 61
Transfer of Property Act, 1882 — Section 123
High Courts06 Feb 1912
Vijayaraghava Reddi Vs Komarappa Reddi and Another
Madras High Court · (1912) 22 MLJ 409
High Courts06 Feb 1912
K. Kunhichekkan and Another Vs Lydia Arucanden
Madras High Court · 14 Ind. Cas. 480
High Courts05 Feb 1912
Nepal Chandra Roy Chowdhury Vs Niroda Sundari Ghose
Calcutta High Court · (1912) ILR (Cal) 506
General Clauses Act, 1897 — Section 6
High Courts05 Feb 1912
Nepal Chandra Roy Chowdhury and Another Vs Niroda Sundari Ghose
Calcutta High Court · 15 Ind. Cas. 551
General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Article 164
High Courts05 Feb 1912
Yamnava Govind Appaji Vs Laxuman Bhimrao Kulkarni
Bombay High Court · (1912) 14 BOMLR 543
High Courts05 Feb 1912
Babu Lal Vs Emperor
Allahabad High Court · 14 Ind. Cas. 666
Opium Act, 1878 — Section 5, 9
High Courts03 Feb 1912Allowed
Baijnath Dube Vs Emperor
Allahabad High Court · 14 Ind. Cas. 658
Prevention of Cruelty to Animals Act, 1960 — Section 6