High Courts02 Mar 1910
Ummanga and Another Vs Ramakrishna Patter's Son Appadorai Patter and Others
Madras High Court · (1911) ILR (Mad) 387
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,302 of 61,069
High Courts02 Mar 1910
Khadersa Hajee Bappu Vs Puthen Veettil Ayissa Ummah and Others
Madras High Court · (1911) ILR (Mad) 511 : (1910) 20 MLJ 288
High Courts01 Mar 1910
Venkatadri Appa Row Bahadur Garu being Minor by the Agent of the Court of Wards, The Collector of Kistna Vs Pamidiparti Venkata Rattam
Madras High Court · 6 Ind. Cas. 702
High Courts01 Mar 1910
Bhuban Mohini Debi Vs Kiran Bala Debi
Calcutta High Court · 9 Ind. Cas. 215
Probate and Administration Act, 1881 — Section 34
High Courts01 Mar 1910
Raja Ram Ranjan Chakravarti Bahadur Vs Bunwari Lal Mitter and Others
Calcutta High Court · 17 Ind. Cas. 170
High Courts01 Mar 1910Dismissed
Jainabai Vs R.D. Sethna
Bombay High Court · (1910) 12 BOMLR 341
Transfer of Property Act, 1882 — Section 126Trusts Act, 1882 — Section 5, 6
High Courts01 Mar 1910Dismissed
Piraji Laxman Mali Vs Ganpati Ramji Mali
Bombay High Court · (1910) 12 BOMLR 378
High Courts01 Mar 1910Dismissed
Nasir-ud-din Khan Vs Hikmatullah Khan
Allahabad High Court · 6 Ind. Cas. 117
High Courts01 Mar 1910
Thiyagaraja Pillai Vs Ratnasabapathi Pillai and Others
Madras High Court · (1911) ILR (Mad) 284
High Courts01 Mar 1910
Polemera Thammu Naidu and Others Vs Sri Maharani Lady Godey Chitti Janakiyamma Gajapati Row Garu Proprietrix of the Anakapally and c., Estates
Madras High Court · 7 Ind. Cas. 809
High Courts01 Mar 1910
Chelakote Rama Kurup Vs Chelakote Shekara Kurup and Others
Madras High Court · (1911) 21 MLJ 87
High Courts01 Mar 1910
Thiagaraja Vs Rathnasabapathi Pillai and Others
Madras High Court · (1910) 20 MLJ 421
High Courts28 Feb 1910Allowed
Shelley Bonnerjee Vs Raj Chandra Datta
Calcutta High Court · (1910) ILR (Cal) 552
Bengal Tenancy Act, 1885 — Section 149
High Courts28 Feb 1910
Fanindra Narain Roy Vs Sheikh Badr-Ud-Din and Others
Calcutta High Court · 5 Ind. Cas. 581
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 54
High Courts28 Feb 1910
Mr. K.S. Bonnerjee Vs Raj Chandra Dutt
Calcutta High Court · 5 Ind. Cas. 577
Bengal Tenancy Act, 1885 — Section 149
High Courts28 Feb 1910Dismissed
Musaraf Ali Vs Amir Jan Bibee
Calcutta High Court · (1910) 02 CAL CK 0015
High Courts28 Feb 1910
Tarini Charan Banerjee Vs Chandra Kumar Dey and Others
Calcutta High Court · 6 Ind. Cas. 193
High Courts28 Feb 1910
Lingappa Ningappa Shiwalli Vs Sangawa Gandapagowda
Bombay High Court · (1910) 12 BOMLR 370
High Courts28 Feb 1910Allowed
Gokulsing Bhikaram Pardeshi Vs Kisansing Guru Laxmangir
Bombay High Court · (1910) 12 BOMLR 539
High Courts28 Feb 1910Dismissed
Pursotam Rao Tantia and Others Vs Radha Bai
Allahabad High Court · 6 Ind. Cas. 692
Specific Relief Act, 1877 — Section 42