High Courts19 Feb 1912
The Public Prosecutor Vs Bala Nagi Raddi and Others
Madras High Court · (1912) 22 MLJ 453
Penal Code, 1860 (IPC) — Section 302
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,300 of 61,203
High Courts19 Feb 1912
Varid Sahayam Fernandez Vs Ranchordin Kheki and Others
Madras High Court · 15 Ind. Cas. 362
High Courts19 Feb 1912
Sri Janaganti China Venkata-Rajaum Garu Vs Kappojee Linganna and Others
Madras High Court · 15 Ind. Cas. 382
High Courts17 Feb 1912
Andiappa Pillai (By His Authorised Agent Senthivelu Pillai) Vs Muthukumara Thevan and Another
Madras High Court · (1913) ILR (Mad) 477
High Courts15 Feb 1912
Ichhamoyi Debi Vs Nil Moni Mukherji and Others
Calcutta High Court · 15 Ind. Cas. 169
High Courts15 Feb 1912Dismissed
Bela Rani and Another Vs Mahabir Singh and Others
Allahabad High Court · (1912) ILR (All) 341
High Courts15 Feb 1912Dismissed
Musammat Bela Rani and Another Vs Mahabir Singh and Others
Allahabad High Court · 14 Ind. Cas. 116
Evidence Act, 1872 — Section 11, 32, 33
High Courts15 Feb 1912
Nathi Lal and Others Vs Lala and Others
Allahabad High Court · 14 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Limitation Act, 1908 — Section 31(1)
High Courts15 Feb 1912
The King-Emperor Vs Nilakanta alias Brahmachari and Others
Madras High Court · (1912) ILR (Mad) 247 : (1912) 22 MLJ 490
Criminal Law (Amendment) Act, 1908 — Section 6(6)Penal Code, 1860 (IPC) — Section 121
High Courts15 Feb 1912
Singaram Chettiar and Another Vs Kaliyana Sundaram Pillay
Madras High Court · 15 Ind. Cas. 383 : (1914) 1 LW 687
Transfer of Property Act, 1882 — Section 6
High Courts14 Feb 1912
Ranjit Lal Karmakar Vs Bijoy Krishna Karmakar
Calcutta High Court · (1912) ILR (Cal) 582
High Courts14 Feb 1912
Khitish Chandra Acharjya Chowdhury Vs Osmond Beeby
Calcutta High Court · (1912) ILR (Cal) 587
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 6
High Courts14 Feb 1912
Hira Lal Mitra Vs Uday Chandra Dey
Calcutta High Court · 14 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2)
High Courts14 Feb 1912
Ranjit Lal Karamakar Vs Bejoy Krishna Karmakar
Calcutta High Court · 14 Ind. Cas. 17
High Courts14 Feb 1912
Khitish Chnadra Acharya Chowdhury Vs Osmond Beeby
Calcutta High Court · 14 Ind. Cas. 4
High Courts14 Feb 1912Allowed
Emperor Vs Ganpat Balkrishna Rode
Bombay High Court · (1912) 14 BOMLR 310
Evidence Act, 1872 — Section 73
High Courts14 Feb 1912Dismissed
Jasauli Vs Emperor
Allahabad High Court · 14 Ind. Cas. 764
Penal Code, 1860 (IPC) — Section 366
High Courts14 Feb 1912Dismissed
Pokhpal Singh and Others Vs Chhidu Singh and Others
Allahabad High Court · 15 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 102