High Courts23 Feb 1912
The Maharaja of Vizayanagaram Vs Mahaswaram Ramabhadrayya and Another
Madras High Court · 15 Ind. Cas. 397
Madras Estates Land Act, 1908 — Section 6
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,298 of 61,203
High Courts23 Feb 1912
T.M. Ittithayeri Nambudri Vs P.C.K. Kanvastri Ithri Amma and Others
Madras High Court · 14 Ind. Cas. 284
High Courts22 Feb 1912
Surendra Mohini Debi Vs Loharam Chattopadhya and Another
Calcutta High Court · (1912) 02 CAL CK 0046
High Courts22 Feb 1912
Raj Mohan Pal and Others Vs Gobinda Chandra Pal and Others
Calcutta High Court · 14 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 104(2)
High Courts22 Feb 1912
Surendra Mohini Debi Vs Amaresh Chandra Chatterjee
Calcutta High Court · (1912) ILR (Cal) 687
High Courts22 Feb 1912Allowed
Beni Madho Singh and Others Vs Jagat Singh and Others
Allahabad High Court · 16 Ind. Cas. 337
Registration Act, 1877 — Section 21Registration Act, 1877 — Section 21Registration Act, 1877 — Section 21
High Courts22 Feb 1912Dismissed
Nath Mal and Another Vs Abdul Wahid Khan and Others
Allahabad High Court · (1912) ILR (All) 355
High Courts22 Feb 1912
Nathumal and Another Vs Abdul Wahid Khan and Others
Allahabad High Court · 14 Ind. Cas. 812
Registration Act, 1877 — Section 32
High Courts22 Feb 1912
Medi Setti Pentayya Vs Pilli Venkata Reddi
Madras High Court · 14 Ind. Cas. 148
High Courts22 Feb 1912
C.V. Gangadara Sastri Vs The Deputy Collector of Madras
Madras High Court · (1912) 22 MLJ 379
Land Acquisition Act, 1894 — Section 11
High Courts21 Feb 1912
Dasarathi Panda Vs Satyabadi Ganutia and Others
Calcutta High Court · 14 Ind. Cas. 50
Central Provinces Land Revenue Act, 1881 — Section 83
High Courts21 Feb 1912Allowed
Musammat Parbati Vs Saiyid Muhammad Muzaffar Ali Khan Saiyid Muhammad Muzaffar Ali Khan Vs Musammat Parbati
Bombay High Court · (1912) 14 BOMLR 460
High Courts21 Feb 1912Allowed
Raja Sri Sri Durga Prasad Singh Vs Braja Nath Bose
Bombay High Court · (1912) 14 BOMLR 445
High Courts21 Feb 1912Dismissed
Vasudev Mudaliar Vs Sadagopa Mudaliar
Bombay High Court · (1912) 14 BOMLR 455
Limitation Act, 1877 — Article 132
Privy Council21 Feb 1912
Sadagopa Mudaliae Vs Vasudeva Mudaliar and others
Privy Council · (1912) 35 ILRPC 191 : (1912) 39 IndApp 96
Privy Council21 Feb 1912
Raja Durga Prasad Singh Vs Braja Nath Bose and others
Privy Council · (1912) 39 IndApp 133