High Courts23 Jan 1912Dismissed
Sakalraj Dube and Another Vs Udit Dube and Others
Allahabad High Court · 14 Ind. Cas. 158
JUDGMENT DATABASE
Search 12,23,825 Indian judgments.
12,23,825 judgments in All Courts · page 60,296 of 61,192
High Courts23 Jan 1912
Jainath Pathak and Others Vs Kalka Upadhya and Others
Allahabad High Court · 13 Ind. Cas. 643
North Western Provinces Tenancy Act, 1901 — Section 9
High Courts22 Jan 1912
Nalini Behari Roy Vs Fulmani Dasi and Another
Calcutta High Court · 13 Ind. Cas. 487
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts22 Jan 1912
Annada Prosad Chakravarti and Another Vs Sham Sundar Adhikari and Others
Calcutta High Court · 13 Ind. Cas. 688
High Courts22 Jan 1912
Alia Rai and Others Vs Jhingur Tewari
Calcutta High Court · 13 Ind. Cas. 844
Criminal Procedure Code, 1898 (CrPC) — Section 293
High Courts22 Jan 1912
Abdul Kadir Beari Vs Bagade Shiva Rao and Others Bagade Shiva Rao Vs Abdul Kadir Beari and Others
Madras High Court · 15 Ind. Cas. 377
Contract Act, 1872 — Section 16
High Courts22 Jan 1912
In Re: Rama Naicker
Madras High Court · 13 Ind. Cas. 471 : (1912) 22 MLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 304
High Courts20 Jan 1912Dismissed
H.W.G. Vs Mrs. H.W.G. and P.L.
Allahabad High Court · 13 Ind. Cas. 617
High Courts20 Jan 1912Dismissed
Birjnath Sarin Vs Sergeant F.M. Byrne
Allahabad High Court · 13 Ind. Cas. 506
High Courts20 Jan 1912
Shankar Lal Vs Mahtab Dei
Allahabad High Court · 14 Ind. Cas. 414
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts20 Jan 1912
Musai and Others Vs Emperor
Allahabad High Court · 13 Ind. Cas. 847
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 1912
Rashik Lal Vs Ram Narain and Others
Allahabad High Court · 13 Ind. Cas. 573
Contract Act, 1872 — Section 39
High Courts19 Jan 1912
Janki Das and Others Vs The Bengal Nagpur Railway Company
Calcutta High Court · 13 Ind. Cas. 509
Railways Act, 1890 — Section 140, 77
High Courts19 Jan 1912
Ramgopal Jhoonjhoonwalla Vs Joharmall Khemka
Calcutta High Court · (1912) ILR (Cal) 473 : 15 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 1912
Suraj Mull Nagar Mull Vs The East Indian Ry. Co.
Calcutta High Court · (1912) 01 CAL CK 0007
High Courts19 Jan 1912
Bengal Nagpur Railway C. Ld. Vs Ram Protap Ghaneswam Das
Calcutta High Court · 13 Ind. Cas. 529
Railways Act, 1890 — Section 47
High Courts19 Jan 1912Dismissed
Emperor Vs Somnath Karunashankar
Bombay High Court · (1912) 14 BOMLR 135
Contract Act, 1872 — Section 25
High Courts19 Jan 1912
S. Venkataramana Iyer Vs Kittammal and Others
Madras High Court · 15 Ind. Cas. 184
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts19 Jan 1912
S.K. Sanka Aiyar Vs S.K. Subbiah Iyer and Another
Madras High Court · 13 Ind. Cas. 642