High Courts27 Feb 1912
Ramji Das Vs Janki Das
Calcutta High Court · (1912) ILR (Cal) 802
Contract Act, 1872 — Section 230, 236
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,297 of 61,203
High Courts27 Feb 1912
Maindi Sardar and Another Vs Akoor Chandra Ghosh and Others
Calcutta High Court · 14 Ind. Cas. 92
Limitation Act, 1963 — Article 13(II)
High Courts27 Feb 1912
Ramji Das and Others Vs Janki Das and Others
Calcutta High Court · 17 Ind. Cas. 973
Contract Act, 1872 — Section 230(2), 238
High Courts27 Feb 1912
Baroda Prasad Burman and Others Vs Prosonna Kumar Das and Others
Calcutta High Court · 14 Ind. Cas. 152
High Courts27 Feb 1912Dismissed
Jawala Prasad Vs Achay Lal and Others
Allahabad High Court · 14 Ind. Cas. 132
Evidence Act, 1872 — Section 114
High Courts27 Feb 1912
Busireddi Pedda Chinnakka Vs Busireddi Chinna Chumrekka
Madras High Court · 14 Ind. Cas. 120
High Courts27 Feb 1912
Andiappa Pillay by his Authorised Agent, Senthiavelu Pillay Vs Muthukumara Thevan and Another
Madras High Court · 14 Ind. Cas. 140
High Courts26 Feb 1912
Papala Narayansawmi Naidu and Others Vs Pensalani Kanniappa Naidu and Others
Madras High Court · 14 Ind. Cas. 261
Survey Manual, 1888 — Rule 64
High Courts26 Feb 1912
Sayad Nurudin Saheb Refai Vs Abas Bavasaheb Zari
Bombay High Court · (1912) 14 BOMLR 573
High Courts26 Feb 1912
Savalpuri Balpuri Vs Bala Yadavshet Sonar
Bombay High Court · (1912) 14 BOMLR 566
High Courts26 Feb 1912Allowed
Bhagwan Das Vs Raj Nath
Allahabad High Court · (1912) ILR (All) 365 : 14 Ind. Cas. 790
High Courts26 Feb 1912
Papala Narayanasawmy Naidu and Others Vs The Secretary of State for India in Council and Others
Madras High Court · (1913) 24 MLJ 36
High Courts25 Feb 1912Allowed
In the goods of Saraswati Bala Debi, Deceased, Nishi Kanta Chatterjee Vs Ashu Tosh Mukherjee
Calcutta High Court · (1912) 02 CAL CK 0030
High Courts24 Feb 1912Dismissed
Ayesha and Others Vs Faiyaz Husain and Musammat Kulsum
Allahabad High Court · (1912) ILR (All) 412
High Courts24 Feb 1912Allowed
Sheoambar Ahir and Others Vs The Collector of Azamgarh and Others
Allahabad High Court · (1912) ILR (All) 358 : 14 Ind. Cas. 138
High Courts24 Feb 1912
Ayesha and Others Vs Fiaz Husain
Allahabad High Court · 16 Ind. Cas. 124
Limitation Act, 1877 — Section 28, 29Limitation Act, 1877 — Section 28, 29Limitation Act, 1877 — Section 28, 29
High Courts23 Feb 1912
Mangama Guruvappa Naicken Vs Rajama Naicken and Others
Madras High Court · 14 Ind. Cas. 148(1)
High Courts23 Feb 1912
R.M.A.R. Raman Chetty and Others Vs P. Nagarathna Naicker
Madras High Court · 15 Ind. Cas. 380
Transfer of Property Act, 1882 — Section 130