High Courts21 Feb 1912Dismissed
Ram Singh Vs Mathura and Others
Allahabad High Court · (1912) ILR (All) 354 : 14 Ind. Cas. 599
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,299 of 61,203
High Courts21 Feb 1912Dismissed
Ram Dial and Others Vs Emperor
Allahabad High Court · 14 Ind. Cas. 607
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts21 Feb 1912Dismissed
Balakdhar Dube Vs Ramanand Shukul and Others
Allahabad High Court · 14 Ind. Cas. 125
High Courts20 Feb 1912
Arthanari Chettiar Vs Nagoji Rao and Another
Madras High Court · 14 Ind. Cas. 836
High Courts20 Feb 1912Dismissed
Jetha Bhima and Co. Vs Lady Janbai
Bombay High Court · (1912) 14 BOMLR 511
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts20 Feb 1912
Gurbasappa Sangappa Kunchagnur Vs Rango Venkatesh Khasnis
Bombay High Court · (1912) 14 BOMLR 563
High Courts20 Feb 1912Dismissed
Ganga Ram Vs Chiddu Singh
Allahabad High Court · 14 Ind. Cas. 119
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Feb 1912Dismissed
Heydorn and Co. Vs Muhammad Shafi and Another
Allahabad High Court · 14 Ind. Cas. 507
High Courts20 Feb 1912Dismissed
Mithan and Another Vs Paltu and Others
Allahabad High Court · 14 Ind. Cas. 51
Negotiable Instruments Act, 1881 (NI) — Section 76(b), 76(c)
High Courts20 Feb 1912Disposed Of
Ram Krishna and Others Vs Ram Kirpa and Another
Allahabad High Court · 14 Ind. Cas. 97
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts20 Feb 1912Dismissed
Heydorn and Company Vs Muhammad Shafi and Another
Allahabad High Court · (1912) ILR (All) 348
High Courts20 Feb 1912Dismissed
Risali and Another Vs Balak Ram and Others
Allahabad High Court · (1912) ILR (All) 351 : 14 Ind. Cas. 639
High Courts20 Feb 1912Dismissed
Sri Narain Singh and Others Vs Ram Kumar Singh and Others
Allahabad High Court · 14 Ind. Cas. 123
North Western Provinces Tenancy Act, 1901 — Section 195Pargana of Kaswar Raj Act, 1911 — Section 6, 9
High Courts20 Feb 1912
Yelambal Achi Vs Govindasami Odayar
Madras High Court · 15 Ind. Cas. 370
Registration Act, 1908 — Section 20
High Courts20 Feb 1912
N. Rama Rao Vs The Secretary of State for India in Council
Madras High Court · 16 Ind. Cas. 103
High Courts19 Feb 1912
In Re: Mr. Romesh Chandra Sen
Calcutta High Court · 14 Ind. Cas. 682
Specific Relief Act, 1877 — Section 45
High Courts19 Feb 1912
In Re: R.C. Sen
Calcutta High Court · (1912) ILR (Cal) 598
Specific Relief Act, 1877 — Section 45
High Courts19 Feb 1912
Jang Rai and Others Vs Emperor
Calcutta High Court · 28 Ind. Cas. 649
Penal Code, 1860 (IPC) — Section 148
High Courts19 Feb 1912Dismissed
Bharosa Patak and Others Vs Emperor
Allahabad High Court · 13 Ind. Cas. 999
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 263
High Courts19 Feb 1912Dismissed
Emperor Vs Bharosa Pathak and Others
Allahabad High Court · (1912) ILR (All) 345