JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,301 of 61,203
High Courts14 Feb 1912
The Honourable The Advocate General Vs Govindasawmi alias Kristna-Sawmy
Madras High Court · 15 Ind. Cas. 306
High Courts13 Feb 1912
Waresh Munshi Vs Aftabuddi Bepari
Calcutta High Court · 16 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Section 102, 47
High Courts13 Feb 1912
Angullia and Co. Vs Sassoon and Co.
Calcutta High Court · (1912) ILR (Cal) 568
High Courts13 Feb 1912
The Bombay Company Ld. Vs The National Jute Mills Co. Ld.
Calcutta High Court · (1912) ILR (Cal) 669
Arbitration Act, 1940 — Section 15Stamp Act, 1899 — Section 36
High Courts13 Feb 1912
Hari Mohan Dey Sarkar Vs Ram Narain Dutt
Calcutta High Court · 14 Ind. Cas. 28
Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 27
High Courts13 Feb 1912
The Bombay Company Ld. Vs The National Jute Mills Company Ld.
Calcutta High Court · 16 Ind. Cas. 153
Stamp Act, 1899 — Article 43, 5, 36, 5, 6
High Courts13 Feb 1912
Emperor Vs C.W. King
Bombay High Court · (1912) 14 BOMLR 236
Criminal Procedure Code, 1898 (CrPC) — Section 205, 353
High Courts13 Feb 1912Dismissed
Jambu Prasad Vs Aftab Ali Khan and Others
Allahabad High Court · 15 Ind. Cas. 881
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 60
High Courts13 Feb 1912
Bhondo Vs Salig Ram and Another
Allahabad High Court · 14 Ind. Cas. 810
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Feb 1912
Jambu Prasad Vs Muhammad Aftab Ali Khan and Others
Allahabad High Court · (1912) 02 AHC CK 0008
High Courts13 Feb 1912
Sri Rajah Prakasarayanim Garu and Others Vs Y.P. Venkata Rao
Madras High Court · (1915) ILR (Mad) 160
High Courts12 Feb 1912
Radha Kant Chakravarti Vs Ramananda Shaha
Calcutta High Court · 13 Ind. Cas. 698
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts12 Feb 1912
Sheikh Kalimuddin Vs Musammat Mahurni and Another
Calcutta High Court · 13 Ind. Cas. 690
Civil Procedure Code, 1908 (CPC) — Section 105Probate and Administration Act, 1881 — Section 78
High Courts12 Feb 1912
Narendra Mohan Ghose Chowdhury Vs Emperor
Calcutta High Court · 14 Ind. Cas. 431
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(b)
High Courts12 Feb 1912
Radha Kanta Chakravarti Vs Ramananda Shaha
Calcutta High Court · (1912) ILR (Cal) 513
Civil Procedure Code, 1908 (CPC) — Section 98Evidence Act, 1872 — Section 115
High Courts12 Feb 1912
Kalimuddin Vs Meharui
Calcutta High Court · (1912) ILR (Cal) 563
Probate and Administration Act, 1881 — Section 78, 79, 86
High Courts12 Feb 1912Dismissed
Adanki Teli and Others Vs Motichand and Others
Allahabad High Court · 16 Ind. Cas. 102