High Courts28 Nov 1908
Sagar Mal Vs Makhan Lal
Allahabad High Court · 1 Ind. Cas. 705
North Western Provinces Tenancy Act, 1901 — Section 32(2)
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,304 of 60,970
High Courts27 Nov 1908
Sir Dinshaw Manockji Petit and Others Vs Sir Jamsetji Jeejeebhoy and Others
Bombay High Court · 2 Ind. Cas. 701
High Courts27 Nov 1908Dismissed
Kanhai Lal and Another Vs Chadami Lal
Allahabad High Court · 1 Ind. Cas. 5
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts27 Nov 1908Dismissed
Chhadammi Lal Vs Kanhai Lal and Another
Allahabad High Court · (1909) ILR (All) 48
High Courts27 Nov 1908
Jagar Nath Singh and Another Vs Sheo Ghulam Singh
Allahabad High Court · 1 Ind. Cas. 704
Transfer of Property Act, 1882 — Section 89
High Courts26 Nov 1908
Koti Venkataramaniah Vs The Official Assignee of Madras
Madras High Court · 2 Ind. Cas. 611
High Courts26 Nov 1908
Vachhani Keshabhai Baliabhai Vs Vachhani Nanbha Bawaji
Bombay High Court · 1 Ind. Cas. 108
Suits Valuation Act, 1887 — Section 8
High Courts25 Nov 1908
Srinivasa Swami Aiyangar and Another Vs Athmarama Iyer
Madras High Court · (1909) ILR (Mad) 281 : 2 Ind. Cas. 612
High Courts24 Nov 1908
Kali Pada Sadhu Vs Mati Lal Fouzdar and Others
Calcutta High Court · 4 Ind. Cas. 166
High Courts23 Nov 1908
Robert Fischer and Others Vs The Secretary of State for India in Council
Madras High Court · (1909) ILR (Mad) 141 : 2 Ind. Cas. 325
High Courts23 Nov 1908Dismissed
Subraya Vithal Naik Vs Nagapa Subaya Shanbhog
Bombay High Court · (1908) 10 BOMLR 1206
High Courts23 Nov 1908
In Re: H.R. Cobbold
Calcutta High Court · (1909) ILR (Cal) 512 : 2 Ind. Cas. 572a
Insolvency Act, 1848 — Section 73
High Courts23 Nov 1908
Rajah of Venkatagiri Vs Rachapoody Chinna Subbadu and Another
Madras High Court · 4 Ind. Cas. 1114(1)
Contract Act, 1872 — Section 16
High Courts21 Nov 1908
Gouridas Namasudra and Others Vs Emperor
Calcutta High Court · 2 Ind. Cas. 841
Criminal Procedure Code, 1898 (CrPC) — Section 200Evidence Act, 1872 — Section 91
High Courts21 Nov 1908
Gouridas Namasudra Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 659
Criminal Procedure Code, 1898 (CrPC) — Section 200Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 302, 323
High Courts20 Nov 1908
Amjad Ali and Others Vs Kaderjan Bibbe and Others
Calcutta High Court · 4 Ind. Cas. 518