High Courts29 Jun 1910Allowed
Ananda Kisore Sen Vs Secretary of State for India in Council and Another
Calcutta High Court · (1910) 06 CAL CK 0061
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,307 of 61,106
High Courts29 Jun 1910
Maksud Mahi Vs Secretary of State for India in Council and Another
Calcutta High Court · 7 Ind. Cas. 90
High Courts29 Jun 1910
Gobinda Mohan Roy Chowdhury and Others Vs Mayatunnessa Bibi
Calcutta High Court · 7 Ind. Cas. 9
High Courts29 Jun 1910
Mohun Lal Babu Vs Udai Narain Bhaduri and Others
Calcutta High Court · 7 Ind. Cas. 2
Bengal Patni Taluks Regulation, 1819 — Section 9Contract Act, 1872 — Section 23
High Courts29 Jun 1910
Ram Chandra Roy and Others Vs Girish Chandra Panjah and Others
Calcutta High Court · 7 Ind. Cas. 15
High Courts28 Jun 1910
Tohra Bibi and Another Vs Zabeda Khatoon and Others
Calcutta High Court · 7 Ind. Cas. 75
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 151
High Courts28 Jun 1910
Sarat Chandra Singh Vs Chandra Mohan Bandopadhya and Others
Calcutta High Court · 7 Ind. Cas. 140
High Courts28 Jun 1910
Budhan Shah Vs Sita Nath Shah
Calcutta High Court · 7 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Provincial Small Cause Courts Act, 1887 — Section 12
High Courts28 Jun 1910
Kali Das Mukherjee Vs Nritya Gopal Mukherjee and Others
Calcutta High Court · 7 Ind. Cas. 1a
Probate and Administration Act, 1881 — Section 23
High Courts28 Jun 1910
Rukminimayi Dasi Vs Paran Chandra Bhera
Calcutta High Court · (1912) ILR (Cal) 341
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts28 Jun 1910
Mahananda Roy Vs Srish Chandra Tewari and Others
Calcutta High Court · 7 Ind. Cas. 10
Land Acquisition Act, 1894 — Section 30
High Courts28 Jun 1910
Kali Narain Bhaumik Vs Hari Nath Chakravarti
Calcutta High Court · 7 Ind. Cas. 487
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Jun 1910
Rukminimoyi Vs Poran Chunder Bhera
Calcutta High Court · 14 Ind. Cas. 823
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, 2
High Courts28 Jun 1910
Pandab Dowari Das and Others Vs Ananda Kishun Chakravarti and Others
Calcutta High Court · 7 Ind. Cas. 102
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Jun 1910Allowed
Cecil Gray Vs The Cantonment Committee of Poona
Bombay High Court · (1910) 12 BOMLR 615
Civil Procedure Code, 1908 (CPC) — Section 2(7)
High Courts26 Jun 1910
Satis Chandra Giri Mohant Vs Gopal Chandra Rai
Calcutta High Court · 7 Ind. Cas. 627
Bengal Tenancy Act, 1885 — Section 107(2), 108
High Courts23 Jun 1910Dismissed
Vishvanath P. Vaidya Vs The London and Lancashire Life Assurance Company
Bombay High Court · (1910) 12 BOMLR 717
High Courts23 Jun 1910
Maheswar Panda and Others Vs Baidya Nath Jana and Others
Calcutta High Court · 7 Ind. Cas. 7
Limitation Act, 1963 — Section 20(1)