High Courts21 Nov 1910
Dwarkadoss Govardhana Doss and Another Vs Chivakala Krishnaiya and Another
Madras High Court · 9 Ind. Cas. 204
Limitation Act, 1963 — Article 57
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,316 of 61,135
High Courts18 Nov 1910
Subramania Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 132
Forest Act, 1927 — Section 25
High Courts17 Nov 1910Dismissed
Musammat Bachi Vs Bikhchand Jiomal and Kherajmal Dewanmal Musammat Bhanbhen Vs Kherajmal Dewanmal
Bombay High Court · (1911) 13 BOMLR 56
High Courts17 Nov 1910
Emperor Vs Kalekhan Sardarkhan
Bombay High Court · (1910) 12 BOMLR 1060
Bombay District Municipal Act, 1901 — Section 96
High Courts16 Nov 1910
Karunakara Menon and Others Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 407
Civil Procedure Code, 1882 — Section 331
High Courts15 Nov 1910Dismissed
Roy Jatindra Nath Chowdhri Vs Prasanna Kumar Bannerji
Bombay High Court · (1911) 13 BOMLR 1
High Courts15 Nov 1910
Somana Basappa Bagvankar Vs Gadigeya Kornaya Hiremath
Bombay High Court · 9 Ind. Cas. 941
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
Privy Council15 Nov 1910
Jatindra Nath Chowdhri Vs Prasanna Kumar Banerjee
Privy Council · (1911) 38 ILRPC 270
Privy Council15 Nov 1910
Prasanna Kumar Banerji and Others Vs Roy Jatindra Nath Chowdhri and another
Privy Council · (1910) 38 IndApp 1
High Courts14 Nov 1910
Babu Pershad Vs Emperor
Allahabad High Court · 13 Ind. Cas. 102
Criminal Procedure Code, 1898 (CrPC) — Section 110, 406
High Courts14 Nov 1910
Gorakala Kanakayya Vs Janardhana Padbi and Others
Madras High Court · (1913) ILR (Mad) 439 : (1911) 21 MLJ 31
Madras Estates Land Act, 1908 — Section 3(7)
High Courts13 Nov 1910
Kunmetta Chinnarappa Vs Kona Thimma Reddi, A Second Grade Pleader of Gooty
Madras High Court · (1911) 21 MLJ 559
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts11 Nov 1910
Ayeshabai Vs Ahmed Essa Josin Mahomed Vs Ahmed Bin Essa
Bombay High Court · (1911) 13 BOMLR 670
High Courts10 Nov 1910
Gobinda Chandra Addy Vs Corporation of Calcutta
Calcutta High Court · (1911) ILR (Cal) 268
High Courts10 Nov 1910
R. Rangaswami Aiyangar Vs G.R. Srinivasa Aiyangar
Madras High Court · 9 Ind. Cas. 54
High Courts10 Nov 1910
Arumugakadar and Others Vs Emperor
Madras High Court · (1912) ILR (Mad) 547 : (1911) ILR (Mad) 547
High Courts10 Nov 1910
R. Rungasawmi Aiyangar Vs C.R. Srinivasa Aiyangar
Madras High Court · (1911) 21 MLJ 453
High Courts10 Nov 1910
Narayanasawmi Chetty Complainant Vs Vadivelu Chetty and Another
Madras High Court · 9 Ind. Cas. 726
High Courts10 Nov 1910
Periyanna Pillai Vs Arasu Thevan
Madras High Court · 9 Ind. Cas. 568
Limitation Act, 1963 — Section 13