High Courts06 Oct 1911
Karuthappa Rowthan Vs Bava Moideen Saib
Madras High Court · (1913) ILR (Mad) 370 : (1913) 24 MLJ 513
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,329 of 61,203
High Courts06 Oct 1911
Nallappa Reddi Vs Vridhachala Reddi and Another
Madras High Court · (1914) ILR (Mad) 270
High Courts05 Oct 1911
Bai Nandkore Vs Maganlal Varajbhukhandas Shah
Bombay High Court · (1911) 13 BOMLR 1208 : 12 Ind. Cas. 921
Succession Certificate Act, 1889 — Section 26
High Courts04 Oct 1911
Thiruvengadathamiah Vs Mungiah and Another
Madras High Court · (1912) ILR (Mad) 26
High Courts04 Oct 1911
Govinda Pillay Vs Meenatchi Achi and Others
Madras High Court · 13 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts04 Oct 1911
Pandurang Bhiwaji Vs Gangaram Ganu
Bombay High Court · (1912) 14 BOMLR 22
City of Bombay Improvement Act, 1898 — Section 48(3)
High Courts04 Oct 1911
Vasudeo Lakshman Bhagvat Vs Govind Mahadev Ghate
Bombay High Court · (1912) 14 BOMLR 124
High Courts04 Oct 1911
The Rajah of Kalahasti Vs Rajah Kumara Venkata Perumal Raj Bahadur Varu, Minor by guardian Mr. W.A. Vardachariar and Another
Madras High Court · (1911) 21 MLJ 1036
Transfer of Property Act, 1882 — Section 88
High Courts04 Oct 1911
T.V. Veera Raghavan Pattar Vs Vatasseri Para Mannadissier and Others
Madras High Court · 17 Ind. Cas. 920 : (1912) 23 MLJ 585
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts04 Oct 1911
Govinda Pillai Vs Meenatchi Achi and Ganapatti Pillai
Madras High Court · (1912) 22 MLJ 204
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts29 Sept 1911
Parvatibai Trimbak Agashe Vs Yeshwant Krishna Shete
Bombay High Court · (1911) 13 BOMLR 1204
Dekkhan Agriculturists Relief Act, 1879 — Section 2(1)
High Courts29 Sept 1911
In Re: V. Velu Nattan
Madras High Court · (1912) 22 MLJ 155
Criminal Procedure Code, 1898 (CrPC) — Section 203, 537
High Courts29 Sept 1911
Mankolam Vasudevad Nambudri Vs Mankolam Sankaran Nambudri
Madras High Court · (1912) 22 MLJ 60
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Sept 1911
Nanjappa Chrettiar Vs Ganapathi Gounden
Madras High Court · (1912) ILR (Mad) 598
High Courts28 Sept 1911
Emperor Vs F.P. Fernandez
Bombay High Court · (1911) 13 BOMLR 1187 : 12 Ind. Cas. 971
High Courts28 Sept 1911
Manjappa Chettiar Vs Ganapathi Gounden
Madras High Court · (1911) 21 MLJ 1052
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts28 Sept 1911
Somasundaram Chetty and Others Vs Babu alias Ramiah and Others
Madras High Court · (1912) 22 MLJ 62
Specific Relief Act, 1877 — Section 54, 55
High Courts27 Sept 1911
P. Abdul Khadir Vs Ajiyar Ahammad Shaiwa Ravuthar and Others
Madras High Court · (1912) ILR (Mad) 670