High Courts27 May 1910Allowed
Niladri Mahanti Vs Bichitranand Roy
Calcutta High Court · (1910) ILR (Cal) 823
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,342 of 61,135
High Courts27 May 1910Dismissed
Ram Sukh Rai Vs Mahadeo Rai and Others
Allahabad High Court · 7 Ind. Cas. 290
High Courts26 May 1910
Mofiz Sheikh Vs Rasik Lal Ghbosh and Others
Calcutta High Court · 6 Ind. Cas. 796
Evidence Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 108(h), 2
High Courts26 May 1910
Mofiz Sheikh Vs Rasik Lal Ghose
Calcutta High Court · (1910) ILR (Cal) 815
Bengal Tenancy Act, 1885 — Section 23Transfer of Property Act, 1882 — Section 108(h), 2
High Courts26 May 1910Allowed
Debiprasanna Roy Chowdhry Vs Harendra Nath Ghose
Calcutta High Court · (1910) ILR (Cal) 863
Probate and Administration Act, 1881 — Section 69
High Courts26 May 1910
Debi Prasanna Rai Chowdury and Others Vs Harendra Nath Ghosh and Others
Calcutta High Court · 6 Ind. Cas. 534
Probate and Administration Act, 1881 — Section 69
High Courts26 May 1910
Sheodhani Pandey and Others Vs Maharani Beni Pershad Koeri and Others
Calcutta High Court · 16 Ind. Cas. 935
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts26 May 1910
Gobind Parpan Ramanuj Das Vs Bala Saran and Another
Allahabad High Court · 6 Ind. Cas. 709
High Courts25 May 1910
Nabin Chandra Shaha Vs Kula Chandra Dhar
Calcutta High Court · (1910) ILR (Cal) 742
Bengal Tenancy Act, 1885 — Section 29, 30, 32, 39
High Courts25 May 1910Dismissed
Prahlad Chandra Das Vs Dwarka Nath Ghose
Calcutta High Court · (1910) ILR (Cal) 860
High Courts25 May 1910
Promotha Nath Bose Vs Basanta Kumar Bose
Calcutta High Court · 6 Ind. Cas. 777
Criminal Procedure Code, 1898 (CrPC) — Section 135, 138
High Courts25 May 1910
Nabin Chandra Saha and Others Vs Kula Chandra Dhur
Calcutta High Court · 6 Ind. Cas. 506
Bengal Tenancy Act, 1885 — Section 29, 30, 32
High Courts25 May 1910
Prolhad Chandra Das and Others Vs Dwarka Nath Ghosh
Calcutta High Court · 6 Ind. Cas. 636
High Courts25 May 1910Dismissed
Malik Mohammad Ayub Vs Malik Mohammad Mahmood and Others
Allahabad High Court · 6 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Section 115