High Courts29 Apr 1910
The Secretary of State for India in Council Vs Gopisetti Narayanaswami Naidu Garu, Receiver, Nidadavole and Meedur Estate
Madras High Court · (1911) ILR (Mad) 151
Survey and Boundaries Act, 1897 — Section 13
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,349 of 61,135
High Courts29 Apr 1910
Mukti Gopaludu and Another Vs Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajahlingam, Minor by his Guardian, The Collector of Gunjam and Others
Madras High Court · 6 Ind. Cas. 876
High Courts29 Apr 1910Dismissed
Ghazaufar Ali Khan Vs Musammat, Kaniz Fatima and Another
Calcutta High Court · (1910) 04 CAL CK 0049
High Courts29 Apr 1910Allowed
Baneswar Mukherji Vs Umesh Chandra Chakrabarti
Calcutta High Court · (1910) ILR (Cal) 626
High Courts29 Apr 1910
Baneswar Mukherji and Another Vs Umesh Chandra Chakrabarti
Calcutta High Court · 7 Ind. Cas. 875
High Courts29 Apr 1910Allowed
Ram Lal Sukul Vs Bhela Gazi
Calcutta High Court · (1910) ILR (Cal) 709
Bengal Tenancy Act, 1885 — Section 159, 160(g), 22(2)
High Courts29 Apr 1910
Ram Lal Sukul and Others Vs Bhela Gazi and Others
Calcutta High Court · 6 Ind. Cas. 370
High Courts29 Apr 1910
Mrinalini Dasi and Another Vs Abinash Chunder Dutt and Others
Calcutta High Court · 6 Ind. Cas. 508
Land Acquisition Act, 1894 — Section 32
High Courts29 Apr 1910Dismissed
Ghazaffar Ali Khan Vs Musammat Kaniz Fatima
Bombay High Court · (1910) 12 BOMLR 447
High Courts29 Apr 1910Dismissed
Tafazul Husain Vs Than Singh and Another
Allahabad High Court · 6 Ind. Cas. 426
High Courts29 Apr 1910Dismissed
Raghunandan Lal and Others Vs Matru Mal
Allahabad High Court · 6 Ind. Cas. 404
High Courts29 Apr 1910
Babu Bishambhar Nath Vs Goddar
Allahabad High Court · 6 Ind. Cas. 789
Penal Code, 1860 (IPC) — Section 406
High Courts29 Apr 1910
Erattakolam Melvittil Karnavan and Another Vs K.P. Suppan Menon
Madras High Court · 7 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts29 Apr 1910
Sudailamuthu Pillay Vs Muthusawmi Pillay and Others
Madras High Court · 7 Ind. Cas. 49
High Courts28 Apr 1910Allowed
Jagannath Vs Mohiuddin Mirza
Calcutta High Court · (1910) ILR (Cal) 747
Bengal Patni Taluks Regulation, 1819 — Section 17Bengal Tenancy Act, 1885 — Section 65
High Courts28 Apr 1910
Jogonath and Others Vs Syed Mohi-ud-din Mirza and Others
Calcutta High Court · 6 Ind. Cas. 371
High Courts28 Apr 1910
Grihi Nath Chowdhury Vs Baij Nath Ram Marwari and Another
Calcutta High Court · 6 Ind. Cas. 412
High Courts28 Apr 1910Allowed
Rusi Mendli Vs Sundar Mendli
Calcutta High Court · (1910) ILR (Cal) 703