High Courts15 Feb 1910
Aiyavu Muppan Vs Vellaya Nadan and Others
Madras High Court · (1911) ILR (Mad) 55
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,374 of 61,135
High Courts15 Feb 1910
Venkatasami Naicken and Another Vs Ramanthan Chettiar and Others
Madras High Court · 5 Ind. Cas. 916(1)
High Courts15 Feb 1910
Shreevarayan alias Anujan Kunhunni Raja and Others Vs Palthia Kovilakath Veerarayan alias Unni Anujan Kaja and Others
Madras High Court · 5 Ind. Cas. 937
High Courts14 Feb 1910
Sangana Reddiar and Others Vs Perumal Reddiar
Madras High Court · 5 Ind. Cas. 921
High Courts14 Feb 1910
Breul and Co. Vs Haji Sidick Haji Ibrahim
Bombay High Court · (1910) 12 BOMLR 474
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 108
High Courts14 Feb 1910
Govind Annaji Bodhani Vs Trimbak Govind Dhaneshwar
Bombay High Court · (1910) 12 BOMLR 363
High Courts14 Feb 1910Allowed
Dattambhat Rambhat Vs Krishnabhat Govindbhat
Bombay High Court · (1910) 12 BOMLR 491
Transfer of Property Act, 1882 — Section 67
High Courts14 Feb 1910
Appasami Aiyar Vs The Secretary of State for India in Council and Others
Madras High Court · 6 Ind. Cas. 265
High Courts11 Feb 1910
Bapanna Venkata Subbarayadu Vs Bappanna Ratnamma and Others
Madras High Court · 6 Ind. Cas. 443
High Courts11 Feb 1910
DeRozario Vs Gulab Chand Anundjee
Calcutta High Court · 6 Ind. Cas. 877
Penal Code, 1860 (IPC) — Section 380
High Courts11 Feb 1910
Dwarka Nath Sen Vs Kisori Lal Gosain and Another
Calcutta High Court · 6 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 115
High Courts11 Feb 1910
Naba Kishore Saha Vs Dhananjoy Saha and Another
Calcutta High Court · 33 Ind. Cas. 611
High Courts11 Feb 1910
Raj Kumar Gope Vs Hira Lal Roy Chowdhury and Others
Calcutta High Court · 5 Ind. Cas. 486
Contract Act, 1872 — Section 16
High Courts11 Feb 1910Dismissed
De Rozario Vs Gulab Chand Anundjee
Calcutta High Court · (1910) ILR (Cal) 358
Penal Code, 1860 (IPC) — Section 380
High Courts11 Feb 1910
Bal Gobindram Bhakat Vs Chhedilal Saha
Calcutta High Court · 6 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11
High Courts11 Feb 1910
Mumtaz Husain Vs A.E. Lewis
Allahabad High Court · 5 Ind. Cas. 467
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts11 Feb 1910Dismissed
Sri. Venkatachallapathy Sahaya Viyavasaya Company Vs Kanagasabhapathia Pillai
Madras High Court · (1910) 02 MAD CK 0073
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Feb 1910
Asundi Basavva Vs Bareddi Govindappa and Another
Madras High Court · (1911) ILR (Mad) 249 : 5 Ind. Cas. 927