High Courts01 Oct 1909
Ghanta Ramanna and Others Vs G. Narayanasami Naidu Garu
Madras High Court · 5 Ind. Cas. 712
JUDGMENT DATABASE
Search 12,22,102 Indian judgments.
12,22,102 judgments in All Courts · page 60,375 of 61,106
High Courts01 Oct 1909
Inder Rai Vs C.R. Brown
Calcutta High Court · (1910) ILR (Cal) 236
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts01 Oct 1909
Pilu Appa Nalwade Vs Babaji Naru Mang and Others
Bombay High Court · 4 Ind. Cas. 584
High Courts01 Oct 1909
Parasharampant Sadashivpant Vs Rama Yellappa Lakundi
Bombay High Court · 4 Ind. Cas. 588
Registration Act, 1908 — Section 17, 49
High Courts01 Oct 1909
Ganapathi Gurukal Vs Sivarama Aiyar and Another
Madras High Court · 4 Ind. Cas. 1062(1)
Religious Endowments Act, 1863 — Section 3
High Courts01 Oct 1909
Ganapathi Pillai (died) and Others Vs Sundara Thevan
Madras High Court · (1912) 22 MLJ 354
High Courts30 Sept 1909
Abdullah Khan Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 52 : 5 Ind. Cas. 62
Criminal Procedure Code, 1898 (CrPC) — Section 4, 476Penal Code, 1860 (IPC) — Section 193
High Courts30 Sept 1909
Sri Raja Chetikani Rama Rau and Others Vs The Secretary of State for India
Madras High Court · 5 Ind. Cas. 882
High Courts30 Sept 1909
V. Kadir Ibrahim Rowther Vs Mohammad Rahumadalla Rowther and Others
Madras High Court · (1910) ILR (Mad) 118 : 4 Ind. Cas. 136
High Courts30 Sept 1909
Palanisawmy Gownden and Others Vs Vanjiammal and Others
Madras High Court · 4 Ind. Cas. 36
High Courts30 Sept 1909
Sri Raja Chelikani Rama Rau and Others and Sri Raja Ballapragada Venkata Subba Row and Others Vs The Secretary of State for India
Madras High Court · (1910) ILR (Mad) 1 : (1910) 20 MLJ 66
High Courts29 Sept 1909
Shankar Ramkrishna Cholkar Vs Krishnaji Ganesh Bade
Bombay High Court · 4 Ind. Cas. 583(1)
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts29 Sept 1909
Seeni Asan Usan Rowthen, Karuppan Chetty and Others, T. Ranganatha Tawker and Another Vs T. Sethu Ram Chetty and Others
Madras High Court · 5 Ind. Cas. 145
High Courts29 Sept 1909Dismissed
The Official Assignee of Madras and as Such The Assignee of The Property and Credits of Arbuthnot and Company Vs D. Rajam Aiyar
Madras High Court · (1909) 09 MAD CK 0001
High Courts28 Sept 1909
The Official Assignee of Madras and Others Vs The Oriental Government Security Life Assurance Company Ld.
Madras High Court · (1910) ILR (Mad) 150 : 5 Ind. Cas. 200
High Courts28 Sept 1909
Safurabai Vs Abdullabhai Readymoney
Bombay High Court · 4 Ind. Cas. 273(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts28 Sept 1909
Pozhath Mannoth Govindan Nair Vs Pattachamarth Manakkal Jedavedan Namboodri and Another
Madras High Court · 5 Ind. Cas. 513
High Courts28 Sept 1909
The Official Assignee of Madras Vs L.D. Ramchandra Iyer
Madras High Court · (1910) ILR (Mad) 134 : 5 Ind. Cas. 974
Insolvency Act, 1848 — Section 73