High Courts04 Feb 1910Allowed
Musammat Dulari Vs Mulchand and Others
Allahabad High Court · 5 Ind. Cas. 384
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,377 of 61,135
High Courts04 Feb 1910
Nathamuri Narayana Aiyangar Vs T.K. Balasubramania Iyer
Madras High Court · 7 Ind. Cas. 797(1)
High Courts04 Feb 1910
Mayan Thariyakath Kathijakutti Umma and Another Vs Ithikamparambil Kuthussa and Others
Madras High Court · (1910) 20 MLJ 415
High Courts03 Feb 1910
Emperor Vs Kashinath Bagaji Sali
Bombay High Court · (1910) 12 BOMLR 226
Criminal Procedure Code, 1898 (CrPC) — Section 222, 234, 403
High Courts03 Feb 1910
The Baptist Missionary Society of India Vs Horiah Behara and Others
Madras High Court · 5 Ind. Cas. 972
High Courts03 Feb 1910
Garapaty Venkatarayudu, by next Friend, Kamma Butchi Pattabhiramaya Vs Butchu Venkatarayudu and Another
Madras High Court · (1910) 20 MLJ 759
High Courts03 Feb 1910
Sammantha Gramany and Others Vs Devasikamany Gramany and Others
Madras High Court · (1910) 20 MLJ 364
High Courts02 Feb 1910
Kanagasabai Vs Ramamani Ramamani Vs Kanagasabai
Madras High Court · 5 Ind. Cas. 468
High Courts02 Feb 1910
Gorigala Pitchi Naidu and Others Vs Valllur Veeriah and Others
Madras High Court · 5 Ind. Cas. 853
High Courts02 Feb 1910
Subramania Mudaly and Others Vs Valu and Another
Madras High Court · (1911) ILR (Mad) 68
High Courts02 Feb 1910
Raghuraj Singh Vs Maharaj Lal and Others
Calcutta High Court · 5 Ind. Cas. 341
High Courts02 Feb 1910Allowed
Kishorilal Roy Chowdhury Vs Krishna-Kamini Chowdhrani
Calcutta High Court · (1910) ILR (Cal) 377
Contract Act, 1872 — Section 37Transfer of Property Act, 1882 — Section 108, 108(j)
High Courts02 Feb 1910
Jafar Ali Panjalia Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts02 Feb 1910
Bipro Das Khasnavis Vs Pachi Bibi
Calcutta High Court · 5 Ind. Cas. 434
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts02 Feb 1910
Hari Charan Agradani and Another Vs Sasti Charan Agradani and Others
Calcutta High Court · 6 Ind. Cas. 175
High Courts02 Feb 1910
Kishori Lal Roy Chowdhury Vs Srimati Krishna Kamini Chowdhurani
Calcutta High Court · 5 Ind. Cas. 500
Contract Act, 1872 — Section 37Transfer of Property Act, 1882 — Section 108(j)