High Courts08 Feb 1910
Jahandar Baksh Mallick Vs Ram Lal Hazra
Calcutta High Court · 5 Ind. Cas. 565
Bengal Tenancy Act, 1885 — Section 180, 20(7), 43
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,376 of 61,135
High Courts08 Feb 1910Allowed
Jahandar Baksh Mallik Vs Ram Lal Hazrah
Calcutta High Court · (1910) ILR (Cal) 449
Bengal Tenancy Act, 1885 — Section 29
High Courts08 Feb 1910
Umanath Das and Others Vs Monsur Ali Hawladar and Others
Calcutta High Court · 5 Ind. Cas. 570
High Courts08 Feb 1910
Dharam Mandal and Another Vs Gossain Das Mondal and Another
Calcutta High Court · 6 Ind. Cas. 271
High Courts08 Feb 1910Dismissed
Maulvi Mohammad Abdul Aziz Vs Maulvi Mohammad Abdul Jalil and Others
Allahabad High Court · 5 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 54North Western Provinces Tenancy Act, 1901 — Section 193
High Courts08 Feb 1910Disposed Of
Raj Narain Rai Vs Dunya Pande and Others
Allahabad High Court · 5 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts07 Feb 1910
Lukhan Dosadh Vs Bachi Singh and Others
Calcutta High Court · 5 Ind. Cas. 576
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts07 Feb 1910
Deo Nagar Roy Vs Ram Sewak Mahto and Another
Calcutta High Court · 5 Ind. Cas. 398
Evidence Act, 1872 — Section 44
High Courts07 Feb 1910
Haji Umar Abdul Rahiman Vs Gustadji Mancherji Cooper
Bombay High Court · (1910) 12 BOMLR 354
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts07 Feb 1910
Gadigeya Adiveya Hiremath Vs Basaya Mallaya Rapati
Bombay High Court · (1910) 12 BOMLR 358
High Courts07 Feb 1910Dismissed
Mohar Singh and Others Vs Het Singh
Allahabad High Court · 5 Ind. Cas. 584(1)
High Courts07 Feb 1910
Srinivasa Aiyangar and Others Vs Srinivasa Aiyengar and Others
Madras High Court · (1910) 20 MLJ 546
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Feb 1910Dismissed
Masum-Un-Nissa Vs Latifan and Others
Allahabad High Court · 5 Ind. Cas. 872
High Courts05 Feb 1910Allowed
Mahant Puran Atal Vs Hazari Lal
Allahabad High Court · 5 Ind. Cas. 536
Uttar Pradesh Land Revenue Act, 1901 — Section 144
High Courts05 Feb 1910Allowed
Nandan Parshad Vs Ajudhia Parshad
Allahabad High Court · 5 Ind. Cas. 413
Contract Act, 1872 — Section 69
High Courts05 Feb 1910Dismissed
Durga Dutt Joshi Vs Ganesh Dutt Joshi and Another
Allahabad High Court · 5 Ind. Cas. 400
High Courts04 Feb 1910
Ganga Rai and Others Vs Gudar Rai and Others
Calcutta High Court · 5 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Section 102, 103, 158
High Courts04 Feb 1910
Anath Nath Maitra Vs Kumar Keshab Narain Roy and Others
Calcutta High Court · 5 Ind. Cas. 487
High Courts04 Feb 1910Dismissed
Babu Sheo Pargas Singh and Others Vs Nawab Singh and Others
Allahabad High Court · 5 Ind. Cas. 496
Civil Procedure Code, 1882 — Section 244
High Courts04 Feb 1910Dismissed
Kesho Ram Singh and Another Vs Musammat Ram Kunwar
Allahabad High Court · 5 Ind. Cas. 590
Succession Certificate Act, 1889 — Section 8