High Courts02 Feb 1910
Jafar Ali Howladar Vs Emperor
Calcutta High Court · 6 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 118
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,378 of 61,135
High Courts02 Feb 1910
Ramaswami Iyengar Vs Janaki Ammal and Others
Madras High Court · 6 Ind. Cas. 723
High Courts02 Feb 1910
Kanaga Sabai and Ramamani Vs Emperor
Madras High Court · (1911) ILR (Mad) 94
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts02 Feb 1910
Subramanya Mudali and Others Vs Velu and Another
Madras High Court · (1910) 20 MLJ 350
High Courts02 Feb 1910
Choragudi Venkatadri, Oruganti Venkata Subbarao, Boddupalli Subbayya and Timmana Kondalarayudu Naidu Vs Emperor
Madras High Court · (1911) ILR (Mad) 502 : (1910) 20 MLJ 220
Criminal Procedure Code, 1898 (CrPC) — Section 235
High Courts02 Feb 1910
Malikka Meladathil Karnavan Kunji Achammal Vs Malikka Meladathil Karnavan Kunji Achammal
Madras High Court · (1910) 20 MLJ 791
Court Fees Act, 1870 — Section 7(c)
High Courts02 Feb 1910
In Re: Kanagasabai; In Re: Ramamani
Madras High Court · (1910) 20 MLJ 425
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts02 Feb 1910
Gorijala Pitchi Naidu and Others Vs Vallur Veeriah and Another
Madras High Court · (1911) ILR (Mad) 58
High Courts01 Feb 1910
Hazarith Syed Gulam Ghouse Sha Sahib Kadir Vs Shonmugam Pillai and Others
Madras High Court · (1911) ILR (Mad) 438
High Courts01 Feb 1910
Zamindar Garu of Venkatagiri Vs Vadlapudi Chinna Venkanna and Others
Madras High Court · 5 Ind. Cas. 925
High Courts01 Feb 1910
Ramalingam Chetty Vs Veerayya Chetty and Another
Madras High Court · 5 Ind. Cas. 939
High Courts01 Feb 1910Allowed
Chairman Municipal Board Vs Basudeo Narain Singh
Calcutta High Court · (1910) ILR (Cal) 374
Bengal Municipal Act, 1932 — Section 116
High Courts01 Feb 1910
Chairman Municipal Board Vs Babu Basudeo Narain Singh
Calcutta High Court · 5 Ind. Cas. 321
Bengal Municipal Act, 1932 — Section 116
High Courts01 Feb 1910
Babbon Sheik Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 340
Criminal Procedure Code, 1898 (CrPC) — Section 148, 202, 429Penal Code, 1860 (IPC) — Section 147
High Courts01 Feb 1910
Arman Gazi and Others Vs Krishna Chandra Nandi
Calcutta High Court · 5 Ind. Cas. 383
High Courts01 Feb 1910Dismissed
Ajudhia Prashad and Another Vs Jodha Singh and Another
Allahabad High Court · 5 Ind. Cas. 659
High Courts01 Feb 1910Dismissed
Imam-Ud-Din and Another Vs Sadarat Rai
Allahabad High Court · 5 Ind. Cas. 897
High Courts01 Feb 1910
Kambinayani Javvaji Timmaji Amma Garu and Others Vs Kambinayani Javvajee Subbaraju Nayanivaru and Others
Madras High Court · (1910) ILR (Mad) 473 : (1910) 20 MLJ 204
High Courts01 Feb 1910
The Advocate-General of Madras Vs A.L.A.R. Arunachelam Chettiar
Madras High Court · (1910) 20 MLJ 387
Councils Act, 1861 — Section 22